Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,105 total)
M/S SONYMONY ELECTRONICS LTD vs THE ASSISTANT COMMISSIONER OF INCOME-TAX AND 3 ORS
WP/1783/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF IT vs M/S HSEB
ITA/85/2006ITAT Punjab & Haryana
C.I.T HRY. RTK vs THE GURGAON CENTRAL COOP.
ITR/70/1995ITAT Punjab & Haryana
RAKESH MAHAJAN vs COMMISSIONER OF INCOME TAX
ITA/285/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.
ITA/46/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
C I T vs HARISH BOOB
ITR/99/1999ITAT Rajasthan
BHAGWATI PRASAD,MUNISHWAR NATH BHANDARI
C I T vs SMT. CHANDRA BOOB
ITR/101/1999ITAT Rajasthan
C I T vs M/S CHANDRA CHEMOUX P LTD
ITR/97/1999ITAT Rajasthan
C I T vs JETHMAL HARISH BOOB
ITR/98/1999ITAT Rajasthan
C I T vs JETHMAL BOOB
ITR/10/2000ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs SATISH KUMAR CHANDNA
ITA/142/2004ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.
ITA/1315/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. FRICK INDIA LTD
C.A. No.-001825-001827 - 2002ITAT SC
DEPUTY COMMISSIONER OF INCOME vs M/S EMBROCIA FARMS
ITA/42/1999ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMISSIONER OF IT vs M/S HRY WAREHOUSING CORPN
ITA/371/2005ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX vs M/S HRY. STATE COOP SUPPLY AND MARKETING
ITA/273/2006ITAT Punjab & Haryana
DAVINDER JAIN vs C I T
ITA/303/2007ITAT Punjab & Haryana
M/S PARAMOUNT IMPEX THROUGH ITS PARTNER vs C.I.T. RISHI NAGAR, AAYAKAR BHAWAN, LUDHIANA
ITA/307/2007ITAT Punjab & Haryana
COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S PHOENIX INTERNATIONAL LTD. & ANR.
CIVIL APPEAL No. 8037/2007ITAT SC
2 Judges
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PHOENIX INTERNATIONAL LTD
C.A. No.-008037-008047 - 2001ITAT SC
C I T vs MODI ENTERPRISES
ITR/27/1998ITAT Rajasthan
C.I.T. JDR. vs KRISHAN KUMAR
ITR/35/1996ITAT Punjab & Haryana
C.I.T. PATIALA vs BAKEMANS HOME PRODUCTS, PATIALA
ITR/532/1995ITAT Punjab & Haryana
C.I.T.JALANDHAR vs KISHAN KUMAR C/O CHAMAN LAL&SONS
ITR/165/1996ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S UNITED PHARMA INTERNATIONAL LTD.
ITA/300/2007ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMR. OF INCOME TAX vs M/S NATRAJ TYRES PVT. LTD.
ITA/270/2006ITAT Punjab & Haryana
M/S ATUL ENTERPRISES vs C I T
ITA/304/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAQX DE vs EICHER CONSULTANCY SERVICES LT
ITA - 753 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs AMBEJOGAI S.S.K. LTD. BEED
ITXA/324/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs AMBEJOGAI S.S.K. LTD. BEED
ITXA/322/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR