DIRECTOR OF INCOME TAX vs. MASTERCARD INTERNATIONAL INC. NEW DELHI
ITA - 600 / 2008HC Delhi07 May 20081 pages
For Petitioner: SANJEEV SABHARWAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 600/2008 . DIRECTOR OF INCOME TAX ..... Appellant Through Ms. Rashmi Chopra, Adv. . versus . MASTERCARD INTERNATIONAL INC. NEW DELHI ..... Respondent Through None . . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . . O R D E R 07.05.2008 . Issue notice to the Respondent, returnable on 1st December, 2008. CM No. 6729/2008 . Allowed subject to just exceptions. . . . . . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J MAY 07, 2008 SD . . . .
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