COMMISSIONER OF INCOME TAX DELHI VI vs. VASISHT CHAY VYAPAR LTD.

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ITA - 561 / 2008HC Delhi22 May 20081 pages

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IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 561/2008 . . COMMISSIONER OF INCOME TAX DELHI VI ..... Appellant Through Mr. R.D. Jolly, Adv. . versus . . . . VASISHT CHAY VYAPAR LTD. ..... Respondent Through Mr. Sandeep S. Karhail, Adv. . . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . . O R D E R 22.05.2008 . CM No. 6322/2008 Allowed subject to just exceptions. ITA No. 561/2008 Notice. Learned counsel for the Assessee accepts notice and seeks some time to study the case papers. The file of ITA No. 408/2003 be sent to Court on the next date of hearing. List on 24th September, 2008. . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J MAY 22, 2008 SD . . .

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