Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

THE COMMISSIONER OF INCOME TAX. III, PUNE vs SHRI MADHUKAR B. PAWAR

ITXA/31/2008ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE K.U. CHANDIWAL

25/6/2008

SREE RAJYEL & COMPANY vs THE COMMISSIONER OF INCOMETAX

ITA/103/2001ITAT Kerala
25/6/2008

P.V. THAKAR, C/O.M/S.MUKUND vs THE COMMISSIONER OF INCOME TAX

ITR/46/1999ITAT Gujarat
25/6/2008

COMMR.INCOME TAX 12 55PM vs SHIVALIK HATCHERIES

ITR/6/1996ITAT Himachal Pradesh
24/6/2008

COMMISSIONER INCOME TAX vs SONA RAM

ITA/5/2000ITAT Himachal Pradesh
24/6/2008

N.C.MACHINES (P)LTD. vs THE COMMR. OF INCOME TAX

ITR/117/1997ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

24/6/2008

SHRI VENAT BAVA vs COMMISIONER OF INCOMETAX

ITA/18/2005ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

24/6/2008

K.BHASKARAN NAIR vs THE COMMISISONER OF I NCOME TAX

ITR/290/1999ITAT Kerala
24/6/2008

DY. COMMISSIONER OF INCOME TAX vs ARAT ELECTRO CHEMICALS LTD.

TAXAP/15/1999ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE H.B.ANTANI

23/6/2008

DY. COMMISSIONER OF INCOME TAX vs ARAT ELECTRO CHEMICALS LTD.

TAXAP/18/1999ITAT Gujarat
23/6/2008

THE COMMISSIONER OF WEALTHTAX, TVM. vs LATE V. JANE FERNS

ITR/46/2000ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

23/6/2008

THE COMMISSIONER OF INCOME TAX, TVM vs M/S.UNITY OFFSET MUNDAKKAL, KOLLAM

ITR/193/1999ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

23/6/2008

M/S.MICHAEL JOSEPH & CO., PALAI vs THE COMMISSIONER OF INCOME TAX, COCHIN

ITR/111/1999ITAT Kerala
23/6/2008

N.KRISHNAN, NAVA BHARATH CASHEW TRADERS vs THE COMMISSIONER OF INCOME TAX, TVM

ITR/251/1999ITAT Kerala
23/6/2008

A.ABOOBACKER, M/S.POPULAR CARS. vs THE CHIEF COMMISSIONER OF INCOME TAX

WP(C)/21068/2005ITAT Kerala
20/6/2008

COMMISSIONER OF INCOME-TAX vs EMTICI ENGINEERING LTD.

ITR/57/1998ITAT Gujarat
20/6/2008

COMMISSIONER OF INCOME TAX vs MAHESH K SANGHVI

SCA/1172/2000ITAT Gujarat
19/6/2008

HIMACHAL GRAMIN BANK vs COMMR.INCOME TAX

ITA/1/2000ITAT Himachal Pradesh
19/6/2008

AUSTIN ENGINEERING CO LTD vs JT COMMISSIONER OF INCOME TAX,

SCA/12055/2000ITAT Gujarat
18/6/2008

COMMISSIONER INCOME TAX vs PARKASH NATH

ITA/8/1999ITAT Himachal Pradesh
17/6/2008

THE COMMISSIONER OF INCOME TAX, TVM. vs M/S.T.GEORGE & M.SYED ALAVI, VITHURA.

ITA/11/2002ITAT Kerala
17/6/2008

THE INCOME TAX OFFICER vs SHRI ARVIND NAROTTAM (HUF)

TAXAP/372/1999ITAT Gujarat
17/6/2008

THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.VEEPEES ENTERPRISES,ERNAKULAM

ITA/21/2003ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

16/6/2008

V.K.JHAMB vs N.K.VORA,C.I.T. and ANR.

WP/877/1990ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE A.V. NIRGUDE

11/6/2008

SHETH BROTHERS, ALAPPUZHA vs DY.COMMISSIONER OF INCOME TAX

ITA/8/2005ITAT Kerala
10/6/2008

M/S CHANAKYA LEASING INVESTMENTS LTD. vs THE COMMISSIONER OF INCOME TAX

ITR/2/2001ITAT Kerala
10/6/2008

LATHA S.NAIR vs THE COMMR. OF INCOME TAX,TVM.

ITR/222/1999ITAT Kerala
10/6/2008

THE COMMISSIONER OF INCOME-TAX, TVM. vs LATE SHRI V.GOPINATHAN

ITR/17/2000ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

9/6/2008

SANIL K.M.P. vs THE COMMISSIONER OF INCOME-TAX, COCHIN

ITA/24/2004ITAT Kerala
4/6/2008

THE COMMISSIONER OF INCOMETAX, COCHI vs M/S.ABAD FISHERIES LTD.

ITA/302/2002ITAT Kerala
4/6/2008