Recent Judgments

S J SANGHVI vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs HIROSE MANUFACTURING CO.P.LTD

COMMISSIONER OF INCOME TAX vs PANDIT SHANTI SARUP

C.I.T.HY.ROHTAK vs M/S KAILASH RICE MILLS PEHOWA

THE COMMISSIONER OF INCOME TAX CENTRAL -I MUMBAI vs M/S. DODSAL LIMITED

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE K.U. CHANDIWAL

COMMISSIONER OF INCOME TAX vs ORACLE SOFTWARE INDIA LTD.

THE COMMISSIONER OF GIFT TAX, CALICUT vs K.P. VAROO CHILDREN TRUST

COMMISSIONER OF INCOME TAX vs ANJALI DUA

THE COMMISSIONER OF INCOME TAX V vs ORIOLE EXPORTS P.LTD.

KOHINOOR FOODS LIMITED (FORMERLY SATNAM OVERSEAS LIMITED) vs COMMISSIONER OF INCOME TAX

KOHINOOR FOOD LIMITED (FORMERLY SATNAM OVERSEAS LIMITED) vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs HARDAYAL SINGH

C I T vs RAKESH KUMAR

PURSHOTTAM P PATEL vs DY COMMISSIONER OF INCOME TAX

GUJARAT JHM HOTELS LTD vs DIRECTOR GENERAL OF INCOME TAX (EXEMPTION)

THE COMMISSIONER OF INCOME TAX vs M/S. SESA KEMBLA COKE CO.LTD.,

JOHN GEORGE VETTATH @ MOHAN VETTATH vs COMMISSIONER OF INCOME TAX

DEPUTY C.I.T. vs AMOD PETROCHEM PVT.LTD.

THE COMMISSIONER OF INCOME TAXAHMEDABAD-V vs J.K. PATEL OSFT

HONOURABLE THE CHIEF JUSTICE Y.R.MEENA,HONOURABLE MR. JUSTICE J.C.UPADHYAYA

SUVIDHA ASSOCIATION vs LR MEENA/ ADDL DIRECTOR OF INCOME TAX (INVESTIGATION)

KANCHANLAL MAGANLAL KAPADIA vs INCOME TAX OFFICER

MEGHMALA DISCRETIONARY FAMILY TRUST vs INCOME TAX OFFICER

BAKULESH DISCRETIONARY FAMILY TRUST vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX-II vs BRAMKUMAR DISC. FAMILY TRUST

COMMISSIONER OF INCOME TAX vs NIRUBEN KARSANBHAI PATEL

COMMSSIONER OF INCOME TAX vs RAKESH KARSANBHAI PATEL ORAL SPECIFIC DEFERRED FAMILY TRUST

M/S. FGP LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX ( OSD ) 1 (1) (2)

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE K.U. CHANDIWAL

THE COMMISSIONER OF INCOME TAX -13, MUMBAI vs SHRI. MANOJKUMAR BERIWAL

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE K.U. CHANDIWAL

THE COMMISSIONER OF INCOME TAX TDS ,MUMBAI vs M/S ASHAPURA GARMENTS PVT. LTD..

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE K.U. CHANDIWAL

THE COMMISSIONER OF INCOME TAX, AHMEDABAD - V vs MINOR BHURIBEN CHEHARSINH