Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

THE COMMISSIONER OF INCOME TAX-I vs SUMIN CORPORATION

TAXAP/1548/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-V vs VIPUL M SHAH

TAXAP/1518/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs ASHISH TECHOCRAT PVT. LTD.

TAXAP/1514/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE ASSISTANT COMMISSIONER OF INCOME TAX vs CREATIVE CASTINGS LIMITED

TAXAP/1508/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXRAJKOT-III vs SWASTIK TILES MFG. CO.

TAXAP/1506/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs JAGAT R. SHAH

TAXAP/1501/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-I vs SHOBHNABEN H. RAICHURA

TAXAP/1496/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs CHANDULAL ALIAS VALLABHDAS DAMJI

TAXAP/1484/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INOCME TAXAHMEDABAD-I, vs CADILA ANIBIOTICS LTD.

TAXAP/1472/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX (TDS) vs PROJECT & DEVELOPMENT INDIA LTD

TAXAP/1442/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX (TDS) vs PROJECT & DEVELOPMENT INDIA LTD

TAXAP/1441/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs LALIT THAKKAR (HUF)

TAXAP/1434/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs RUSTAM SPINNERS LTD. (KNOWN AS JAYATMA SPINNERS LTD

TAXAP/1419/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs LATE GAUTAM SARABHAI L/H. SMT.GIRA SARABHAI

TAXAP/1409/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1405/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1404/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1403/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1402/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs ANAND CREDIT LTD.

TAXAP/1379/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs LIQUID CONTROL INDIA LTD.

TAXAP/1375/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD - I vs DINESH L. KANANI

TAXAP/1360/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-I vs MEHTA HERBALS P.LTD.

TAXAP/1348/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs CAFFIL PRIVATE LIMITED

TAXAP/1322/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-III vs KAILASH CHEMICAL

TAXAP/1263/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXCENTRAL-II vs NITROCHEM INDIA LTD.

TAXAP/1261/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-II vs NARAYANSING GULABSINGH

TAXAP/1240/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-II vs EXPLORA INFOTECH LTD. (FORMERLY KNOWN AS N.G. REALTO

TAXAP/1212/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs CADILA HOSPITAL PRODUCTS LTD.

TAXAP/1209/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I, vs RATANAKAR D SHETTY

TAXAP/1147/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD-VII vs JANAKKUMAR B. CHOKSHI

TAXAP/1146/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008