Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

THE COMMISSIONER OF INCOME TAX-I vs PRAMILABEN D. VORA L/R OF DINESH I. VORA

TAXAP/275/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX -II vs METROCHEM INDUSTRIES LTD.

TAXAP/267/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE INCOME TAX OFFICER, WARD 4(1) vs RAVIRATNA MOTORS PRIVATE LIMITED

TAXAP/264/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs STERLING CERAMIC PVT. LTD.

TAXAP/262/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX -II vs KANORIA DYECHEM LTD.

TAXAP/261/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/258/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/257/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/256/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs THACKER GAUTAM RAJESHKUMAR

TAXAP/244/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs CHETAN BUILDERS

TAXAP/242/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-III vs GUNVANTRAI K. DALWARA

TAXAP/231/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs SHAH ALLOYS LTD.

TAXAP/217/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs SHYAM CONSTRUCTION

TAXAP/203/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs JAYANTILAL B. PATEL

TAXAP/1872/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX - I vs MAHESHWARI HANDLING AGENCY (P)LTD.

TAXAP/1683/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX -II vs PATEL MAVJIBHAI HARJIBHAI

TAXAP/1678/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs ANUP ENGG. LTD.

TAXAP/1677/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1669/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1668/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1667/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs INTERFACE CAPITAL MARKET (P) LTD.

TAXAP/1666/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-IV vs SWISS PHARMA PVT. LTD.

TAXAP/1665/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX (TDS) vs PARAS PHARMACEUTICALS LTD

TAXAP/1664/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs ATUL INTERMEDIATES

TAXAP/1660/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX - II vs ISHWARLAL LAXMIDAS KHAKHHAR

TAXAP/1659/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXAHMEDABAD - II vs MARDIA CHEMICALS LTD.

TAXAP/1658/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs ASTRAL PHARMACEUTICALS INDUSTRIES

TAXAP/1648/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAXCENTRAL - I vs SHASHIKANT VENILAL TAMAKUWALA

TAXAP/1637/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs AVADAT TRADING PVT. LTD.

TAXAP/1620/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX- I vs BHARAT BOBBINS LIMITED

TAXAP/1559/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008