Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

COMMISSIONER OF INCOME TAX- AHMEDABAD-III vs MAHAVIR ENGINEERING

TAXAP/635/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs GUJARAT PERFECT ENGG. LTD.

TAXAP/550/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs JAL HI POWER PETROCHEM LTD.

TAXAP/548/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs B.L. FUSEGEAR PVT. LTD.

TAXAP/547/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs ALFEREZ PRIVATE LTD.

TAXAP/545/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs D.J. SHAH INVESTMENT & FINANCEPVT. LTD.

TAXAP/543/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX-I. vs ENGINEERED POLYMERS [INDIA] PVT. LTD.

TAXAP/533/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs SHIVSHANKAR SWAMY

TAXAP/511/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/51/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/50/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs DOSHI ION EXCHANGE AND CHEM. IND. LTD.

TAXAP/499/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/49/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/48/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs NIRMAL BHANDARI

TAXAP/477/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/47/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs SHRI DINESHCHANDRA R. AGRAWAL.

TAXAP/465/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs SHERMOHAMAD KHANMOHAMAD PATHAN

TAXAP/46/2006ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs SHRI SATYANARAYAN B. RATHI

TAXAP/411/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs SHRI HARIPRASAD MALPANI

TAXAP/410/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD.

TAXAP/402/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX vs SHRI MAHENDRA B. PATEL

TAXAP/395/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-III vs M/S. MADHU INDUSTRIES

TAXAP/375/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs KAHLON NARENDRASINGH AVTARSINGH

TAXAP/323/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX - II vs M RAJIV OIL INDUSTRIES LTD

TAXAP/322/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX vs PRAMUKH AGRICO PVT. LTD.

TAXAP/295/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX - I vs JIGNABEN M SAKARIA

TAXAP/290/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-I vs TRISHALA VENEERS P. LTD.

TAXAP/280/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX -II vs MADHU SILK PVT LTD.

TAXAP/279/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

COMMISSIONER OF INCOME TAX RAJKOT-I vs M/S. BOOT HOUSE

TAXAP/279/2007ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008

THE COMMISSIONER OF INCOME TAX-I vs ODHAVJI CHAMPSI THACKER

TAXAP/276/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

5/8/2008