Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOME TAX vs INDO JAVA LTD

ITA - 1320 / 2008ITAT Delhi
25/11/2008

PENINSULAR PLANTATIONS LTD.,PATTOM,TVPM. vs COMMR.OF INCOME TAX,THIRUVANANTHAPURAM

ITR/7/2005ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

THE COMMR.OF INCOME TAX,COCHIN vs M/S.MUKKATTUKARA CATHOLIC CO.LTD.,TSR.

ITR/1/2005ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

THE COMMR.OF INCOME TAX,TRIVANDRUM vs SHRI.A.M.MOOSA,CHANDIROOR,ALLEPPEY

ITR/1/2004ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

COMMISSIONER OF INCOME TAX vs SHRI SANJIV MISHRA

ITA/1313/2008ITAT Delhi
25/11/2008

DIRECTOR OF INCOME TAX (EXEMPTON) vs JAPAN CHAMBER OF COMMERCE & INDUSTRY IN INDIA

ITA - 1322 / 2008ITAT Delhi
25/11/2008

COMMISSIONER OF INCOME TAX vs SHYAM LAL

ITA/9/2008ITAT Himachal Pradesh

HONOURABLE THE CHIEF JUSTICE A.M. KHANWILKAR,HONOURABLE MR. JUSTICE KULDIP SINGH

24/11/2008

COMMISSIONER OF INCOME TAX vs NDC TELECOMUNICATIONS INDIA P.LTD.

ITA - 1375 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA PVT LTD

ITA - 1312 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD

ITA/1314/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

24/11/2008

COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD

ITA - 1314 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs EASTERN MEDIKIT LTD

ITA - 1304 / 2008ITAT Delhi
24/11/2008

C.I.T.UDAIPUR vs M/S UDAIPUR DISTILLERY CO.LTD.

ITA/99/2008ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

21/11/2008

C I T vs M/S PUNJAB STATE WAREHOUSING CORP.

ITA/567/2008ITAT Punjab & Haryana

MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

21/11/2008

C I T vs M/S ARIHANT COTSYN LTD.

ITA/123/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL

21/11/2008

COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L

ITA/571/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/11/2008

COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.

ITA/450/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/11/2008

THE COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L

ITA/1187/2005ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/11/2008

COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED

ITA/1249/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/11/2008

ITC vs NATRAJ STATINARY PRODUCTIION P LTD

ITA - 1012 / 2007ITAT Delhi
21/11/2008

CIT vs NATRAJ STATIONERY PRODUCTS P.LTD.

ITA - 1009 / 2007ITAT Delhi
21/11/2008

CIT vs DELHI BRASS & METAL WORKS LTD

ITA - 653 / 2007ITAT Delhi
21/11/2008

COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED

ITA - 1249 / 2007ITAT Delhi
21/11/2008

COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.

ITA - 450 / 2008ITAT Delhi
21/11/2008

INCOME TAX-V vs PRODUCTS (P) LTD

ITA/1012/2007ITAT Delhi
21/11/2008

INCOME TAX-V vs PRODUCTS (P) LTD

ITA/1009/2007ITAT Delhi
21/11/2008

COMMISSIONER OF INCOME TAX

ITA/653/2007ITAT Delhi
21/11/2008

THE COMMISSIONER OF INCOME TAX vs M/S HEDE NAVIGATION LTD and ANR

TXA/43/2002ITAT Bombay
20/11/2008

COMMISSIONER OF INCOME TAX, RT vs PORRITTS & SPENCER (ASIA) LTD.

ITR/196/1999ITAT Punjab & Haryana

MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

20/11/2008

C.I.T. ROHTAK vs M//S PORRITS & SPENCER

ITR/44/1996ITAT Punjab & Haryana
20/11/2008