Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DY. COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA AND ORS.
CIVIL APPEAL No. 32945/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs M/S INTRA PORT INDIA
ITA/553/2006ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs K.P.CHANDRASENAN
ITA/265/2002ITAT Kerala
HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.
ITA/395/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
ULTIMATE FASHION MAKER LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 1253 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.
ITA - 395 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX,
ITA/1366/2008ITAT Delhi
ULTIMATE FASHION MAKER LTD vs COMMISSIONER OF INCOME TAX
ITA/1253/2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs CONTIMETERS ELECTRICALS P.LTD.
ITA - 1366 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs NORTEL NETWORKS INDIA P.LTD.
ITA - 1383 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs TRANS ASIA SECURITIES P.LTD.
ITA - 1360 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI V vs NET 4 INDIA P.LTD.
ITA - 1379 / 2008ITAT Delhi
C I T vs SATISH KUMAR
ITA/332/2008ITAT Punjab & Haryana
SUNIL BHASEEN vs C I T
ITA/411/2008ITAT Punjab & Haryana
C I T vs M/S HARYANA STATE COOP. SUPPLY AND MKT. FED. LTD.
ITA/428/2008ITAT Punjab & Haryana
M/S.UNITY OFFSET, KOLLAM vs COMMISSIONER OF INCOME TAX, TVM.
ITR/5/2006ITAT Kerala
HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMR. OF INCOME TAX,TVM. vs JACOB CHERIYAN KOTTAYAM
ITR/2/1998ITAT Kerala
HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
MATHEW MAPILA,C/O.M/S.NEW WINES vs THE COMMR.OF INCOME TAX,TVM.
ITR/132/1998ITAT Kerala
HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
M.A.UNNEERIKUTTY,CALICUT vs THE COMMR. OF INCOME-TAX,COCHIN
ITR/155/1998ITAT Kerala
C I T vs PARVEEN SOOD PROP.
ITA/574/2008ITAT Punjab & Haryana
C I T vs M/S SONA PAPER BOARDS LTD.
ITA/594/2008ITAT Punjab & Haryana
C.I.T., AMRITSAR vs M/S BHAGAT INDUSTRIAL CORP. LTD., AMRITSAR
ITA/593/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs COSMOS INTERNATIONAL
ITA/643/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED
ITA/83/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED
ITA - 83 / 2008ITAT Delhi
COMMNR. OF CENTRAL EXCISE, WEST BENGAL vs M/S. WEB IMPRESSION (INDIA) PVT. LTD
C.A. No.-002515-002515 - 2002ITAT SC
THE COMMISSSIONER OF INCOME TAX,COCHIN vs M/S.SITARAM TEXTILES, TRISSUR
ITR/3/2006ITAT Kerala
M/S.KALPAKA BAZAR vs THE COMMR OF INCOME TAX,COCHIN
ITR/8/1999ITAT Kerala
COMMISSIONER OF INCOME TAX
ITA/585/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs TELETEE FINSEC INDIA P.LTD.
ITA - 1321 / 2008ITAT Delhi