Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER INCOME TAX AND ANOTHER vs ON.G.C.
ITA/144/2007ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
C.I.T.-III, BOMBAY. vs M/S.SIEMENS AKTIENGESELLSCHABT, BOMBAY.
ITR/251/1988ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX DELHI X vs HANDLOOM SAREE BHAWAN
ITA - 1290 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SABIC INDIA P.LTD.
ITA - 1276 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs P.P.JEWELLERS
ITA - 1275 / 2008ITAT Delhi
C I T vs SOHAN LAL JINDAL
ITA/513/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1284 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1280 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1274 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1273 / 2008ITAT Delhi
m/s shi vs agar veg. restaurant mum
ITXA/144/2006ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE V.C. DAGA
COMMISSIONER OF INCOME TAX vs PARBHAT KUMAR
ITA/293/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
CIVIL APPEAL No. 6654/2008ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1207/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA - 1207 / 2008ITAT Delhi
M/S KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-006654-006654 - 2008ITAT SC
TAX-II vs (P) LTD
ITA/1295/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs MANTEC CONSULTANT (P) LTD
ITA - 1295 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SHREE VIDYADHIRAJA VIDYA SAMAJAM
ITA/130/2008ITAT Kerala
M/S. INDIA CINE AGENCIES vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 3649/2003ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs HARKARAN DAS VED PAL
ITA - 1005 / 2007ITAT Delhi
COMMR.INCOME TAX vs H.P.S.F.C
ITA/7/2001ITAT Himachal Pradesh
VXL INDIA LTD. vs ASST. C I T
TAXAP/470/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD vs ASSTT C I T
TAXAP/469/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/468/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/467/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
ASST. COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKD(CONTRACT)LTD
TAXAP/465/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX,TVM. vs KERALA STATE INDUSTRIAL DEV.CORPN.LTD.
ITA/128/2008ITAT Kerala
MIDDLE EAST ESTATE BUILDERS P.TLD. vs COMMISSIONER OF INCOME TAX DELHI IV
ITA/408/2008ITAT Delhi
C I T vs KHANNA IMPROVEMENT TRUST
ITA/509/2008ITAT Punjab & Haryana