Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

M/S SHREE GANPATI EMBROIDERY PVT. LTD. vs C.I.T.-II

ITA/510/2008ITAT Punjab & Haryana
10/11/2008

THE COMMISSIONER OF INCOME TAX,COCHIN vs SMT.MADHU PATANI,EKM.

ITR/10/2002ITAT Kerala
7/11/2008

COMMISSIONER OF INCOME TAX CENTRAL KANPUR vs J.K. CHARITABLE TRUST KAMAL TOWER, KANPUR

CIVIL APPEAL No. 2092/2006ITAT SC

3 Judges

7/11/2008

COMMISSIONER OF INCOME TAX vs HUGHES SOFTWARE SYSTEMS LIMITE

ITA - 641 / 2007ITAT Delhi
7/11/2008

COMMISSIONER OF INCOME TAX vs VEENA SALUJA

ITA - 1249 / 2008ITAT Delhi
6/11/2008

C I T vs M/S RUBBER UDYOG VIKAS P LTD.

ITA/635/2007ITAT Punjab & Haryana
6/11/2008

PNB FINANCE LTD. vs COMMISSIONER OF INCOME TAX-I, NEW DELHI

CIVIL APPEAL No. 3721/2002ITAT SC

2 Judges

6/11/2008

ASSISTANT COMMERCIAL TAXES OFFICER vs M/S BAJAJ ELECTRICALS LTD

C.A. No.-005865-005865 - 2008ITAT SC

S.H. KAPADIA B. SUDERSHAN REDDY

6/11/2008

INCOME TAX vs SHRI RAVINDER NATH GOEL

ITA/10/2007ITAT Delhi
6/11/2008

INCOME TAX vs DR R. N. GOEL

ITA/632/2007ITAT Delhi
6/11/2008

INCOME TAX vs DR R. N. GOEL

ITA/631/2007ITAT Delhi
6/11/2008

THE COMMISSIONER OF INCOME TAX vs KERALA FINANCIAL CORPORATION, TVM

ITA/126/2008ITAT Kerala
5/11/2008

DIRECTOR OF INCOME TAX vs SPAN FOUNDATION

ITA - 789 / 2008ITAT Delhi
4/11/2008

DIRECTOR OF INCOME TAX vs SPAN FOUNDATION

ITA - 767 / 2008ITAT Delhi
4/11/2008

COMMISSIONER OF INCOME TAX vs M/S HANUMAN OIL AND GENERAL MILLS

ITA/152/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL

3/11/2008

COMMISSIONER OF INCOME TAX vs M/S AMRIT SOAP CO.

ITA/132/2008ITAT Punjab & Haryana

MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

3/11/2008

COMMISSIONER OF INCOME TAX V vs P.M.ELECTRONICS LTD.

ITA - 475 / 2007ITAT Delhi
3/11/2008

THE COMMISSIONER OF INCOME TAX-V vs P M ELECTRONICS LTD

ITA/475/2007ITAT Delhi
3/11/2008

C.I.T., LUDHIANA vs IMPROVEMENT TRUST, MOGA

ITA/489/2007ITAT Punjab & Haryana
31/10/2008

C I T vs MAHESH CHANDRA SHARMA

ITA/505/2007ITAT Punjab & Haryana
31/10/2008

COMMISSIONER OF INCOME TAX XVII vs HUTCHISON ESSAR TELECOM LTD

ITA-1177/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1171/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1154/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1159/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1155/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1135/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1121/2007ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS

ITA-1020/2008ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS LIMITED

ITA-698/2008ITAT Delhi
31/10/2008

COMMISSIONER OF INCOME TAX (TDS) vs ESCOTEL MOBILE COMMUNICATIONS

ITA-697/2008ITAT Delhi
31/10/2008