Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOME TAX vs MS AMBUJA DARLA KARSHOG MANGU TRANSPORT

ITA/39/2005ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

20/10/2009

COMMISSIONER OF INCOME TAX vs SHRI.BIJU VARGHESE

ITA/1477/2009ITAT Kerala
20/10/2009

ASSAM TEXT BOOK PRODUN.& PUBN.CORP.LTD. vs COMMR.OF INCOME TAX,GAUHATI

C.A. No.-002879-002879 - 2007ITAT SC
20/10/2009

COMMISSIONER OF INCOME TAX vs MS GHERIA OIL GRAMUDYOG WORKERS

ITA/63/2007ITAT Himachal Pradesh
19/10/2009

MS HARI INDUSTRIES vs ASSTT.COMMR.INCOME TAX

ITA/1/2004ITAT Himachal Pradesh
19/10/2009

THE COMMISSIONER OF INCOME TAX vs M/S. ORIENT (GOA) PVT. LTD

TXA/7/2005ITAT Bombay
16/10/2009

PLASTIBLENDS INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX RANGE -8(2) AND ANR.

ITXA/1282/2007ITAT Bombay

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE RANJIT MORE.

16/10/2009

THE COMMISSIONER OF INCOME TAX vs M/S ASHOK IRON WORKS LTD.,

ITA/283/2009ITAT Karnataka

V.G.SABHAHIT,S.N.SATYANARAYANA

15/10/2009

DY. DIRECTOR OF INCOME TAX vs NAGORAO MALKU GHADGE AND ORS.

WP/1216/2008ITAT Bombay
15/10/2009

EMMPAC HOLDINGS PVT. LTD.

ITA/999/2009ITAT Delhi
15/10/2009

THE COMMISSIONER OF INCOME TAX,COCHIN vs HOTEL & ALLIED TRADES (P) LTD,COCHIN

ITA/42/2008ITAT Kerala
15/10/2009

CIT, CHANDIGARH vs M/S TORQUE PHARMACEUTICALS PVT LTD. CHANDIGARH

ITA/201/2009ITAT Punjab & Haryana
15/10/2009

C.I.T vs BHARAT ALUMINIUM COMPANY LIMITED

ITA - 659 / 2007ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKING LTD.

ITA - 1028 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 992 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIMUM CO.LTD.

ITA - 323 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 987 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIUM CO.LTD.

ITA - 1439 / 2008ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 986 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1001 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1010 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1007 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1002 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 1008 / 2009ITAT Delhi
15/10/2009

COMMISSIONER OF INCOME TAX vs MOHAN MEKAIN LTD.

ITA - 1005 / 2009ITAT Delhi
15/10/2009

EMMPAC HOLDINGS PVT. LTD.

ITA/968/2009ITAT Delhi
15/10/2009

EMMPAC HOLDINGS P.LTD. vs COMMISSIONER OF INCOME TAX VIII & ANR.

ITA - 968 / 2009ITAT Delhi
15/10/2009

COMMISSIONER(IT) vs MS ASSOCIATED MINERALS

ITA/67/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

14/10/2009

POONAM ARORA

ITA/27/2005ITAT Himachal Pradesh
14/10/2009

DEWAN ENGINEERING WORKS vs CIT, PATIALA AND ANR.

ITA/938/2008ITAT Punjab & Haryana
14/10/2009