Recent Judgments

THE COMMISSIONER OF INCOME TAX vs M/S PORRITS & SPENCER (A) LTD.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH

THE COMMISSIONER OF INCOME TAX vs M/S.URALUNGAL LABOUR CONTRACT

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

COMMISSIONER OF INCOME TAX vs M/S PORRITTS & SPENCER

THE COMMISSIONER OF INCOME TAX VII vs GULF AIR COMPANY

THE COMMISSIONER OF INCOME TAX XVII vs GULF AIR COMPANY

THE COMMISSIONER OF INCOME TAX vs SHRI.JOHN VARGHESE

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

COMMISSIONER vs MS H.P.STATE COOP. BANK

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

THE COMMISSIONER OF INCOME TAX,COCHIN vs EASTERN CONDIMENTS (P)LTD., ADIMALI

CIT, HISAR vs M/S PARKASH INDUSTRIES LTD.

C.I.T,NEW DELHI vs M/S MARUTI UDYOG LTD

M/S.KANWAL RICE MILLS vs THE COMMISSIONER OF INCOME TAX

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

THE COMMISSIONER OF INCOME TAX, TVM vs SREE CHITRA THIRUNAL COLLEGE OF ENG.

THE COMMISSIONER OF INCOME TAX, TRICHUR vs K.ABBAS HAJI

M/S.SETHI RICE MILLS vs THE COMMISSIONER OF INCOME TAX

INDUSTRIAL CABLES (INDIA) LTD.RAJPURA. vs C.I.T.PATIALA

COMMISSIONER(IT) vs MS SHIVALIK HATCHERIES

HONOURABLE MR. JUSTICE SURJIT SINGH,HONOURABLE MR. JUSTICE KULDIP SINGH

ECS LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs MS. SUSHMA KAPOOR

THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., KOCHI

THE COMMISSIONER OF INCOME TAX COCHIN vs HARRISONS MALAYALAM LTD. KOCHI.

CIT LUDHIANA vs M/S ARORA ALLOYS LTD.

CIT, JALANDHAR vs M/S SPEEDWAYS RUBBER PVT. LTD.

CIT, PANCHKULA vs PRABHA SINGH, PANCHKULA

COMMISSIONER OF INCOME TAX vs TADASHI MURAKAMI

COMMISSIONER vs MS KAUSHAL COLD ICE FACTORY

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER OF INCOME TAX vs MSALLIED INDUSTRIES

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER(IT) vs MS UNITED VANASPATI

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

CDR.P.J.MATHEW vs THE INCOME TAX OFFICER,WARD-2(3)

PRAKASH LALWANI vs C.I.T. and ANR.

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.