EMMPAC HOLDINGS PVT. LTD.

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ITA/999/2009HC Delhi15 October 20091 pages

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* IN THE HIGH COURT OF DELHI AT NEW DELHI

+ ITA 999/2009

Date of decision: 15th October, 2009

EMMPAC HOLDINGS PVT. LTD. ..... Appellant

Through: Mr. Satyen Sethi with

Mr. Johnson Bara, Advs.

versus

COMMISSIONER OF INCOME TAX, DELHI-VIII & ANR. ...... Respondents

Through: Mr. Sanjeev Sabharwal,

Adv.

% CORAM:

HON'BLE MR. JUSTICE A.K.SIKRI

HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

1.

Whether reporters of local papers may be allowed to see the judgment?

2.

To be referred to the Reporter or not?

3.

Whether the judgment should be reported in

the Digest?

J U D G M E N T

A.K.SIKRI, J. (ORAL)

1.

For orders see ITA No. 968/2009.

A.K. SIKRI, J.

SIDDHARTH MRIDUL, J. October 15, 2009 mk

2009:DHC:4310

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