Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 976 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 952 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 956 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 981 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 951 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX vs RAJDHANI NURSERIES LTD

ITA - 982 / 2009ITAT Delhi
14/10/2009

COMMISSIONER OF INCOME TAX, TRIVANDRUM vs A.SHAHUL HAMEED, P/O.M/S.CITY SHOE MART

ITA/1643/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

13/10/2009

COMMISSIONER vs KHALELAN DEVI

ITA/35/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

13/10/2009

COMMISSIONER vs MS ASHIANA REGENCY

ITA/31/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

13/10/2009

TILAK RAJ BEDI vs JOINT COMMISSIONER OF INCOME TAX RANGE-VI, LDH.

ITA/97/2009ITAT Punjab & Haryana
13/10/2009

CIT, PATIALA vs JASWINDER SINGH SODHI PATIALA

ITA/380/2009ITAT Punjab & Haryana
13/10/2009

SATNAM SINGH vs CIT AAYAKAR BHAWAN JALANDHAR

ITA/392/2009ITAT Punjab & Haryana
13/10/2009

COMMISSIONER vs MS SHIVALIK AGRO POLY PRODUCTS

ITA/31/2005ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

12/10/2009

COMMISSIONER OF INCOME TAX vs M/S.MANGALAM PUBLICATIONS

ITA/400/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

12/10/2009

COMMISSIONER OF INCOME TAX vs SHAHABAD COOP. SUGAR MILLS LTD.

ITA/19/2007ITAT Punjab & Haryana
12/10/2009

M/S MORINDA COOP SUGAR MILLS LTD vs COMMISSIONER OF INCOME TAX

ITA/27/2004ITAT Punjab & Haryana
12/10/2009

ASSISTANT COMMR.OF I.T.INDORE vs M/S NEW SACK PVT.LTD

C.A. No.-006914-006914 - 2009ITAT SC
9/10/2009

COMMISSIONER OF INCOME TAX DELHI IV vs DLF POWER LTD.

ITA/176/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

9/10/2009

COMMISSIONER OF INCOME TAX vs HYBRID RICE INTERNATIONAL PVT. LTD

ITA/333/2008ITAT Delhi
9/10/2009

COMMISSIONER OF INCOME TAX DELHI IV vs DIXON UTILITIES & EXPORT LTD.

ITA - 7 / 2009ITAT Delhi
8/10/2009

COMMISSIONER OF INCOME TAX vs MS MAGGRONIC DEVICES P.LTD.

ITR/2/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

7/10/2009

COMMISSIONER vs H.P.S.F.C.

ITA/25/2003ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

7/10/2009

COMMR.INCOME TAX vs HPSFC.

ITA/21/2003ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

7/10/2009

COMMISSIONER vs MS EASTBOURNE HOTELS

ITA/11/2005ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

7/10/2009

COMMISSIONER vs H.P.S.F.C.

ITA/26/2003ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

7/10/2009

COMMISSIONER vs ALCO TOOLS LTD.

ITA/6/2004ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

6/10/2009

COMMISSIONER (IT) vs MS KIRAN ENTERPRISES

ITA/1/2005ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE V.K. AHUJA,HONOURABLE MR. JUSTICE DEV DARSHAN SUD

6/10/2009

THE COMMISSIONER OF INCOME TAX vs M/S.S.M.V FIRM KOLLAM

ITA/29/2009ITAT Kerala
6/10/2009

THE COMMISSIONER OF INCOME TAX II vs MODI RUBBER LTD.

ITA - 946 / 2009ITAT Delhi
5/10/2009

C.I.T.PATIALA vs M/S RAI BAHADUR KNITTING WORKS

ITR/300/1995ITAT Punjab & Haryana
5/10/2009