Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

CIT-II CHANDIGARH vs M/S BUDHA SLUG TECHNOLOGIES(P) LTD.

ITA/9/2010ITAT Punjab & Haryana
9/3/2010

M/S SIDHANT DEPOSIT AND ADVANCES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/215/2009ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

8/3/2010

SKOL BREWERIES LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

WP/2542/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

8/3/2010

AVENTIS PHARMA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX 8(1), MUMBAI AND 2 ORS.

WP/139/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

8/3/2010

C I T vs DEEPAK KUMAR

ITA/191/2009ITAT Punjab & Haryana
8/3/2010

THE COMMISSIONER OF INCOME TAX,KANNUR vs SRI.K.T.SREEJAN,KANNUR

ITA/66/2010ITAT Kerala
8/3/2010

RALLIS INDIA LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.

WP/2514/2009ITAT Bombay
4/3/2010

ANIL RADHAKRISHNA WANI vs INCOME-TAX OFFICER, WARD NO.11(2)(1) AND 2 ORS.

WP/559/2010ITAT Bombay
4/3/2010

MR.K.P.ABDUL MAJEED vs ASSISTANT COMMISSIONER OF INCOME TAX

WP(C)/3334/2010ITAT Kerala
3/3/2010

CIT, LUDHIANA vs M/S NAHAR SPINNING MILLS LTD.

ITA/115/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

2/3/2010

AMRITA CHADHA vs CIT LUDHIANA

ITA/112/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

2/3/2010

CIT, LUDHIANA vs M/S NAHAR EXPORTS LTD.

ITA/114/2010ITAT Punjab & Haryana
2/3/2010

THE COMMISSIONER OF INCOME TAX - CENTRAL II MUMBAI vs DEVFLOPMENT CREDIT BANK LTD.

ITXA/2308/2009ITAT Bombay
26/2/2010

COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD

ITA - 245 / 2010ITAT Delhi
26/2/2010

COMMISSIONER OF INCOME TAX vs JAI PARAVBOLIC SPRING LTD

ITA - 180 / 2010ITAT Delhi
26/2/2010

ASSISTANT C.L.T., VADODARA vs ELECON ENGINEERING CO. LTD.

CIVIL APPEAL No. 2057/2010ITAT SC

2 Judges

26/2/2010

M/S. SANAP AGROANIMALS PVT. LTD. THROUGH ITS DIRECTOR SHRI SHIVAJI TATYABA SANAP vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, AND ORS.

WP/667/2010ITAT Bombay
25/2/2010

commissioner of income-tax-9,mum vs m/s earnest exports ltd

ITXA/26/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

25/2/2010

THE COMMISSIONER OF INCOME TAX -24 MUMBAI vs KNR PATEL JV

ITXA/2197/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

25/2/2010

THE COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE , PUNE vs MALLINATH SHARNAYYA SWAMI

ITXA/1707/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

25/2/2010

MOHINI KULWANT GHAI vs C I T

ITA/779/2008ITAT Punjab & Haryana
25/2/2010

COMMISSIONER OF INCOME TAX vs VV INDUSTRIAL PROCESSORS PVT LTD

ITA - 145 / 2010ITAT Delhi
25/2/2010

COMMISSIONER OF INCOME TAX vs SHRIMANTA SANKAR ACADEMY

ITA/3/2008ITAT Gauhati
24/2/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR SHARMA

ITA/820/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

24/2/2010

COMMISSIONER OF INCOME TAX vs FORECH INDIA LTD

ITA/1/2007ITAT Delhi
24/2/2010

THE COMMISSIONER OF INCOME TAX CENTRAL vs NATASHA SINGH

ITA - 186 / 2010ITAT Delhi
23/2/2010

THE COMMISSIONER OF INCOME TAX-III vs SUPER CASSETTES INDUSTIRES LTD.

ITA - 136 / 2010ITAT Delhi
23/2/2010

CIT CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY

ITA/58/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

23/2/2010

CIT CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY

ITA/57/2010ITAT Punjab & Haryana
23/2/2010

COMMISSIONER OF INCOME TAX vs SUNBEAM AUTO LTD

ITA - 157 / 2010ITAT Delhi
23/2/2010