Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CIT, KARNAL vs M/S VEER OVERSEAS LTD.
CIT PATIALA vs PATIALA COOP. SUGAR MILLS LTD.
C.I.T.,AHMEDABAD vs RELIANCE PETROPRODUCTS PVT.LTD
CIT, LUDHIANA vs M/S SALUJA FABRICS LTD. LUDHIANA
CIT-I LUDHIANA vs M/S ABHISHEK INDUSTRIES LTD. LUDHAINA
COMM.INCOME TAX vs HP.FUTURISTICS COMMUN.
HONOURABLE THE CHIEF JUSTICE A.M. KHANWILKAR,HONRABLE MR. JUSTICE R.B. MISRA
THE COMMISSIONER OF WEALTH TAX,COCHIN vs GALFAR (INDIA) PVT.LTD.,MARADU,KCOHI
HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
C.I.T.BIKANER vs SURESH DUDI
JAGDISH BHALLA,DINESH MAHESHWARI
C.I.T.BIKANER vs JAGDISH DUDI
JAGDISH BHALLA,DINESH MAHESHWARI
C.I.T.BIKANER vs SURESH DUDI
JAGDISH BHALLA,DINESH MAHESHWARI
C.I.T.BIKANER vs RAMESHWAR LAL DUDI
OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX, DEHRADUN
2 Judges
OIL & NATURAL GAS CORP. LTD. TR. M.D. vs COMMR.OF INCOME TAX, DEHRADUN
COMMISSIONER OF INCOME TAX-III vs SUTLEJ INDUSTRIES LTD
THE COMMISSIONER OF INCOME TAX-1 MUMBAI vs INTERNATINAL FISHERIES LTD
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
OCEAN CITY TRADING INDIA PVT LTD vs THE COMMISSIONER OF INCOME TAX- 19 MUMBAI
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX - TDS MUMBAI vs GLENMARK PHARMACEUTICALS LTD
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
MS IND-SPHINX PRECISION vs COMMISSIONER
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE SANJAY KAROL
MS IND-SPHINX PRECISION vs COMMISSIONER(IT)
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE SANJAY KAROL
THE COMMISSIONER OF INCOME TAX(TDS) vs M/S.KENT CONSTRUCTIONS PVT.LTD., PANAMPI
THE COMMISSIONER OF INCOME TAX vs SRI.A.MOHAMMED ABDURAHMAN
HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX, KOZHIKOD vs SHRI.P.K.SULFI, KOZHIKODE
HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S.SKYLINE BUILDERS,RAJAJI ROAD,COCHIN
CIT, FARIDABAD vs JAI BHAGWAN PALWAL FARIDABAD
THE DIRECTOR OF INCODME TAX (INTERNATIONAL TAXATION MUMBAI vs KRUPP UDHE GMBH
M/S. P.C.CHACKO & COMPANY, COCHIN vs THE DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
MAGNA PROJECTS LTD. vs COMMISSIONER OF INCOME TAX - III
HON'BLE JUSTICE I. P. MUKERJI
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSSISTANT COMMISSIONER OF INCOME TAX AND ANR.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR