Recent Judgments

THE COMMISSIONER OF INCOME TAX vs U.V.ZUHARA

COMMISSIONER OF WEALTH TAX, HR., ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR.ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs AVINASH CHANDER SHARMA

COMMISSIONER OF WEALTH TAX HRY vs KAMAL SAROJ PANIPAT

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESHWAR NATH

CIT, FARIDABAD vs M/S LAKHANI RUBBER WORKS FARIDABAD

COMMISSIONER OF WEALTH TAX, ROHTAK vs RAKESH MAHAJAN

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESHWAR NATH

COMMISIONER OF WEALTH TAX, HR. ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESH MAHAJAN

CIT, ROHTAK vs SEWA BHARTI HARYANA PRADESH ROHTAK

CIT, JALANDHAR vs M/S SHIVALIK KSHETRIYA GRAMIN BANK

CIT-II,LUDHIANA vs M/.S SHREE DADU AUTO(P) LTD. LUDHIANA

ARTHUR ANDERSON AND CO. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-11(2) AND 2 ORS.

COMMISSIONER OF WELATH TAX PATIALA vs KARANBIR SINGH RAJINDER KUTTI PATIALA

M/S RANKA JEWELLERS, PUNE vs ADDITIONAL COMMISSIONER OF INCOME TAX, PUNE AND ANR

THE COMMISSIONER OF INCOME TAX -3, MUMBAI vs M/S INDIAN RAYON AND INDUSTRIES LTD.

COMMISSIONER OF INCOME TAX, COCHIN vs THIRUAMBADI RUBBER CO. LTD.,

HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

M/S. KUREETHADAM WINES vs THE COMMISSIONER OF INCOME TAX, KOCHI

SMT.P.HASEENA vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs SHRI.JOHNSON G.OOMMEN

T.SHERRAFFUDDIN vs COMMISSIONER OF INCOME TAX

THE COMMISIONER OF INCOME TAX- 6 MUMBAI vs ESSEL PROPACK LTD

THE COMMISSIONER OF INCOME TAX 10 MUMBAI vs UNIVERSAL MEDICARE PVT LTD.

COMMISSIONER OF INCOME TAX vs M/S.AISWARYA TRADING CO.

THE COMMISSIONER OF INCOME TAX, COCHIN vs HHA TANK TERMINAL (P) LTD., COCHIN

THE COMMISSIONER OF INCOME TAX CITY - III, MUMBAI vs M/S ASIAN STAR CO. LTD. ,MUMBAI

HPSIDC. vs COMMR.(IT)

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE SANJAY KAROL