Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,359 total)

B. R. LTD. vs V. P. GUPTA, C.I.T., BOMBAY

CIVIL APPEAL No. 1594/1972ITAT SC

2 Judges

3/5/1978

COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA vs CLIVE INSURANCE CO. LTD., CALCUTTA

CIVIL APPEAL No. 1590/1973ITAT SC

3 Judges

2/5/1978

CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. vs THE COMMISSIONER OF INCOME TAX, GUJARAT-II AHMEDABAD (AND VICE VERSA)

CIVIL APPEAL No. 785/1977ITAT SC

2 Judges

11/4/1978

TOLARAM BIJOY KUMAR vs COMMISSIONER OF INCOME TAX, ASSAM

CIVIL APPEAL No. 1980/1972ITAT SC

3 Judges

14/2/1978

SUPERINTENDENT OF TAXES, TEZPUR AND ORS. vs M/S. BORMAHAJAN TEA CO. LTD.

CIVIL APPEAL No. 602/1974ITAT SC

2 Judges

17/1/1978

VISHNU AGENCIES (PVT.) LTD. ETC. vs COMMERCIAL TAX OFFICER & ORS. ETC.

CIVIL APPEAL No. 724/1976ITAT SC

7 Judges

16/12/1977

ADDITIONAL COMMISSIONER OF INCOME TAX, GUJARAT, I, AHMEDABAD vs M/S. GURJARGRAVURES PRIVATE LIMITED

CIVIL APPEAL No. 1655/1972ITAT SC

2 Judges

8/11/1977

RAMACHANDER SHIV NARAYAN vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD

CIVIL APPEAL No. 1611/1972ITAT SC

2 Judges

4/11/1977

R. DALMIA vs C.I.T., DELHI, NEW DELHI

CIVIL APPEAL No. 1519/1971ITAT SC

2 Judges

21/9/1977

PUSHPA DEVI vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 1738/1971ITAT SC

2 Judges

30/8/1977

COMMISSIONER OF INCOME TAX vs DHARMODAYAN & CO., KERALA

CIVIL APPEAL No. 1521/1973ITAT SC

2 Judges

22/8/1977

R. K. MALHOTRA, I.T.O. GROUP CIRCLE II(L), AHMEDABAD vs KASTUR BHAI LALBHAI (H.U.F.)

CIVIL APPEAL No. 1977/1971ITAT SC

2 Judges

11/8/1977

COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD vs TRUSTEES OF H.E.H. NIZAMS FAMILY (REMAINDER WEALTH TRUST), HYDERABAD

CIVIL APPEAL No. 467/1971ITAT SC

3 Judges

3/5/1977

TARULATA SYAM AND ORS. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 147/1972ITAT SC

3 Judges

28/4/1977

BHOPAL SUGAR INDUSTRIES LTD. vs SALES TAX OFFICER, BHOPAL

CIVIL APPEAL No. 1135/1972ITAT SC

3 Judges

14/4/1977

SHAHZADA NAND & SONS vs THE COMMISSIONER OF INCOME TAX, PATIALA

CIVIL APPEAL No. 1011/1972ITAT SC

3 Judges

12/4/1977

M/S. CARBORANDUM CO. vs C.I.T., MADRAS

CIVIL APPEAL No. 89/1975ITAT SC

3 Judges

11/4/1977

COMMISSIONER OF INCOME TAX, WEST BENGAL vs TOLLYGUNGE CLUB LTD.

CIVIL APPEAL No. 578/1972ITAT SC

2 Judges

15/3/1977

ROSHAN-DI-HATTI vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 284/1972ITAT SC

3 Judges

8/3/1977

COMMISSIONER OF INCOME TAX GUJARAT III, AHMEDABAD & ANOTHER vs KURJI JINABHAI KOTECHA

CIVIL APPEAL No. 580/1972ITAT SC

2 Judges

18/2/1977

TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 772/1972ITAT SC

3 Judges

25/1/1977

TRAVANCORE COCHIN CHEMICALS LIMITED vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 265/1972ITAT SC

3 Judges

21/1/1977

R. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 283/1972ITAT SC

2 Judges

19/1/1977

SASHI PRASAD BAROOAH vs THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG, ASSAM & ORS.

CIVIL APPEAL No. 245/1972ITAT SC

2 Judges

19/1/1977

SMT. HARBANS KAUR vs THE COMMISSIONER OF WEALTH TAX, JULLUNDUR

CIVIL APPEAL No. 1334/1981ITAT SC

1 Judge

13/1/1977

DEPUTY COMMISSIONER OF COMMERCIAL TAXES vs H. R. SRI RAMULU

CIVIL APPEAL No. 145/1972ITAT SC

3 Judges

11/1/1977

C.I.T. WEST BENGAL III, CALCUTTA vs SRI JAGANNATH JEE (THROUGH SHEBAITS)

CIVIL APPEAL No. 1682/1971ITAT SC

2 Judges

17/12/1976

JAIPUR MINERAL DEVELOPMENT SYNDICATE, JAIPUR vs THE COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 74/1972ITAT SC

2 Judges

16/12/1976

COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD vs R. M. AMIN

CIVIL APPEAL No. 51/1972ITAT SC

2 Judges

26/11/1976

COMMISSIONER OF INCOME-TAX, MADRAS vs R. M. CHIDAMBARAM PILLAI ETC.

CIVIL APPEAL No. 17/1976ITAT SC

2 Judges

17/11/1976