Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,331 total)

INCOME TAX OFFICER, SHILLONG AND ANR. ETC. vs N. TAKIM ROY RYMBAI ETC. ETC.

CIVIL APPEAL No. 579/1975ITAT SC

2 Judges

17/2/1976

COMMISSIONER OF INCOME TAX BIHAR, PATNA vs SAHU JAIN LIMITED

CIVIL APPEAL No. 761/1971ITAT SC

2 Judges

16/2/1976

C.L.T., PUNJAB HARYANA, J & K, H.P. & UNION TERRITORY OF CHANDIGARH vs PANIPAT WOOLLEN & GENERAL MILLS. CO. LTD., CHANDIGARH

CIVIL APPEAL No. 622/1971ITAT SC

2 Judges

21/1/1976

MANGANESE ORE (INDIA) LTD. vs THE REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, JABALPUR

CIVIL APPEAL No. 599/1975ITAT SC

2 Judges

19/12/1975

GOVINDDAS & ORS. ETC. ETC. vs INCOME TAX OFFICER & ANOTHER

CIVIL APPEAL No. 702/1975ITAT SC

3 Judges

18/12/1975

KALYANJI MAVJI & CO vs C.I.T., WEST BENGAL-II

CIVIL APPEAL No. 522/1971ITAT SC

2 Judges

10/12/1975

BHUPENDRA RATILA THAKKAR AND ANR. vs COMMISSIONER OF INCOME TAX, GUJARAT & ORS

WRIT PETITION (CIVIL) No. 96/1972ITAT SC

4 Judges

5/12/1975

AJANTHA INDUSTRIES AND ORS vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI & OTHERS

CIVIL APPEAL No. 724/1975ITAT SC

3 Judges

5/12/1975

M/S. CHIDAMBARAM MULRAJ & CO. PVT. LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY CITY I

CIVIL APPEAL No. 360/1971ITAT SC

2 Judges

21/11/1975

MANDYALA GOVINDU & CO. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

CIVIL APPEAL No. 63/1971ITAT SC

3 Judges

6/10/1975

SURJIT LAL CHHABDA vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 1819/1970ITAT SC

3 Judges

6/10/1975

INCOME TAX OFFICER 'A' WARD, CALCUTTA vs RAMNARAYAN BHOJNAGARWALA

CIVIL APPEAL No. 318/1971ITAT SC

2 Judges

26/9/1975

INCOME TAX OFFICER 'A' WARD, INDORE vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD., BIRLAGRAM, NAGDA

CIVIL APPEAL No. 76/1971ITAT SC

2 Judges

18/9/1975

INDIAN CHAMBERS OF COMMERCE vs C.I.T., WEST BENGAL-II, CALCUTTA

CIVIL APPEAL No. 2129/1970ITAT SC

3 Judges

17/9/1975

ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI & ORS. vs THE TAX RECOVERY OFFICER & ADDL. P.A. TO COLLECTOR, QUILON & ORS.

CIVIL APPEAL No. 1489/1970ITAT SC

3 Judges

5/9/1975

J. K. COTTON MANUFACTURERS LTD. vs THE COMMLSSLONER OF INCOME TAX, LUCKNOW

CIVIL APPEAL No. 2203/1970ITAT SC

4 Judges

4/9/1975

SOLE TRUSTEE LOKA SHIKSHANA TRUST vs COMMISSIONER OF INCOME TAX, MYSORE

CIVIL APPEAL No. 2130/1970ITAT SC

3 Judges

28/8/1975

DAVENPORT & CO. PVT. LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 2034/1970ITAT SC

3 Judges

31/7/1975

COMMISSIONER OF INCOME TAX, NAGPUR vs SUTLEJ COTTON MILLS SUPPLY AGENCY LTD.

CIVIL APPEAL No. 1877/1970ITAT SC

4 Judges

25/7/1975

RAJA JAGDAMBIKA PRATAP NARAIN SINGH vs CENTRAL BOARD OF DIRECT TAXES & ORS.

CIVIL APPEAL No. 2166/1970ITAT SC

3 Judges

17/7/1975

SUPDT. OF TAXES, DHUBRI & ORS vs ONKARMAL NATHMAL TRUST ETC. ETC.

CIVIL APPEAL No. 140/1973ITAT SC

5 Judges

1/5/1975

C. I. T. MADRAS vs T. V. SUNDRAM IYENGAR (P) LTD.

CIVIL APPEAL No. 1392/1970ITAT SC

3 Judges

9/4/1975

C.I.T.,MADURAI vs T V SUNDARAM IYENGAR & SONS

C.A. No.-011864-011867 - 1996ITAT SC

CHANDRACHUD Y.V.

9/4/1975

COMMISSIONER OF SALES-TAX, U.P. vs MANGAL SEN SHYAM LAL

CIVIL APPEAL No. 1861/1971ITAT SC

3 Judges

2/4/1975

TIWARI KANAHAIYALAL ETC. vs THE COMMISSIONER OF INCOME TAX, DELHI

CRIMINAL APPEAL No. 28/1971ITAT SC

2 Judges

13/3/1975

MAHENDRA MILLS LTD. vs SHRI P.B. DESAI, APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.

CIVIL APPEAL No. 1793/1970ITAT SC

3 Judges

4/3/1975

COMMISSIONER OF INCOME TAX (CENTRAL) DELHI vs HARPRASAD & CO. (P) LTD.

CIVIL APPEAL No. 494/1970ITAT SC

3 Judges

25/2/1975

MITSUI STEAMSHIP CO. LTD. vs C.I.T. WEST BENGAL, II CALCUTTA

CIVIL APPEAL No. 1072/1970ITAT SC

2 Judges

7/2/1975

HAR SHANKAR & ORS. ETC. ETC. vs THE DY. EXCISE & TAXATION COMMR. & ORS.

CIVIL APPEAL No. 365/1969ITAT SC

5 Judges

21/1/1975

COMMISSIONER OF INCOME TAX MADRAS vs SOUTHERN ROADWAYS (P) LTD.

CIVIL APPEAL No. 211/1970ITAT SC

2 Judges

28/11/1974