Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION
ITA - 592 / 2007ITAT Delhi
C.I.T.PATIALA vs M/S BHAWANI PLYWOOD PVT. LTD. CHD.
ITR/560/1995ITAT Punjab & Haryana
REGIONAL COMPUTER CENTRE vs COMMISSIONER OF INCOME TAX PATIALA
ITR/77/1995ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES
ITA/771/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
THE C.I.T.,MUMBAI CITY III,MUMBAI. vs M/S.BANK OF INDIA
ITXA/1122/2000ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
C.I.T. JDR. vs M/S KHAZAN SINGH & ORS.
ITR/51/1994ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.
ITA - 594 / 2007ITAT Delhi
SIEMENS INFORMATION SYSTEMS LTD. MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-7 (2), MUMBAI AND 2 ORS.
WP/2384/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE COOP. BANK LTD.
ITA/594/2006ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
CIT HARYANA vs N.S.CHADHA
ITR/60/1990ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S SOOD HARVESTER
ITA/604/2006ITAT Punjab & Haryana
C.I.T. PATIALA vs CH.D INDSUTRIAL AND GEN. DEV. CORP. LTD.
ITR/349/1995ITAT Punjab & Haryana
CIT JALANDHAR vs M/S NAV DURGA EXPORTS PHAGWARA
ITR/126/1999ITAT Punjab & Haryana
SUDHIR BHASIN & VIJAY KUMAR BH vs CIT PATIALA
ITR/69/1998ITAT Punjab & Haryana
C.I.T .JDR. vs SH. YASH PAUL SINGH
ITR/24/1996ITAT Punjab & Haryana
COMMISSIONER OF OF INCOME TAX, KOLKATA - I vs M/S. BIRLA CORPORATION LTD.
ITA/233/2007ITAT Calcutta
HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ
COMMNR. OF CENTRAL EXCISE, BANGALORE vs M/S BRINDAVAN BEVERAGES (P) LTD.
C.A. No.-003417-003425 - 2002ITAT SC
V.K.SREENIVASAN vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/18324/2007ITAT Kerala
HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
M/S.P.V.S.HOSPITAL (P) LTD., CALICUT vs THE ASST. COMMR. OF INCOME TAX, CALICUT
ITA/181/2000ITAT Kerala
VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX
ITA - 548 / 2007ITAT Delhi
C I T vs M/S UDAIPUR CHEMICIALS and FERTILIXERS
ITR/85/1998ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA
ITA/1189/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PEPSI FOODS LTD
C.A. No.-005118-005118 - 2002ITAT SC
C I T vs M/S ANOP UDAI WORKS
ITR/64/1998ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/97/2007ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/95/2007ITAT Rajasthan
C.I.T. AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/96/2007ITAT Rajasthan
COMMNR. OF CUSTOM vs M/S BROOKS INTERNATIONAL
C.A. No.-004559-004561 - 2002ITAT SC
DR. ARIJIT PASAYAT LOKESHWAR SINGH PANTA
COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.
ITA/76/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMNR. OF CUSTOMS, KOLKATA vs M/S. PEERLESS CONSULTANCY SERVICES P.LTD
C.A. No.-005415-005417 - 2002ITAT SC
