Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
THE COMMISSIONER OF INCOME TAX vs VINITA JAIN
ITA/1385/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX V vs POLYPLEX CORPORATION LTD.
ITA - 483 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs USHA IRON & FERRO METAL CORPN
ITA - 462 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA/463/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
THE COMMISSIONER OF INCOME TAX vs ATUL JAIN
ITA/1384/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
ASSISTANT COMMISSIONER OF INCOME TAX vs RAJESH JHAVERI STOCK BROKERS PVT.LTD
C.A. No.-002830-002830 - 2007ITAT SC
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA - 463 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs KIRAN SECURITIES P.LTD.
ITA - 484 / 2007ITAT Delhi
PAWAN KUMAR REYAT vs INCOME TAX APPELLATE TRIBUNAL & ORS.
CWP/7683/2007ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
ROMESH KUMAR DOGRA vs INCOME TAX APPELLATE TRIBUNAL ECT.
CWP/7681/2007ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
M/S. CONTINENTAL PROFILES LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004904-004905 - 2002ITAT SC
COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S. HINDUSTAN ZINC LTD.
CIVIL APPEAL No. 1179/2007ITAT SC
2 Judges
COMMISSIONER OF AGRICULTURAL INCOME TAX vs M.N.MONI
CIVIL APPEAL No. 2716/2007ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MEERUT AND ANR. vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD
CIVIL APPEAL No. 2734/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD.
CIVIL APPEAL No. 2741/2007ITAT SC
2 Judges
DILIP N. SHROFF vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR
C.A. No.-002746-002746 - 2007ITAT SC
C0MMNR. OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD
C.A. No.-002741-002741 - 2007ITAT SC
COMMNR. OF INCOME TAX, MEERUT vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD
C.A. No.-002734-002734 - 2007ITAT SC
SRI T. ASHOK PAI vs COMMISSIONER OF INCOME TAX, BANGALORE
C.A. No.-002747-002747 - 2007ITAT SC
COMMISSION OF AGRICULTURAL INCOME TAX vs M.N.MONI
C.A. No.-002716-002716 - 2007ITAT SC
M/S. AMBICA INDUSTRIES vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-002749-002749 - 2007ITAT SC
M/S. TANNA AND MODI vs C.L.T. MUMBAI XXV AND ORS.
CIVIL APPEAL No. 2696/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD.
CIVIL APPEAL No. 6758/2001ITAT SC
2 Judges
M/S. TANNA & MODI vs C.I.T. MUMBAI XXV
C.A. No.-002696-002696 - 2007ITAT SC
S.B. SINHA P.K. BALASUBRAMANYAN
COMMNR. OF CUSTOMS (PORT), CHENNAI vs M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD
C.A. No.-003635-003635 - 2006ITAT SC
COMMNR. OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD
C.A. No.-006758-006758 - 2001ITAT SC
SMT.KAUSHALYA WATI vs C.I.T.AMRITSAR
ITR/115/1990ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S S.A.BUILDERS PVT.LTD.CHD
ITR/37/1991ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs P. MOHANAKALA
CIVIL APPEAL No. 2540/2007ITAT SC
2 Judges
COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. CETHAR VESSELS LTD.
C.A. No.-005391-005393 - 2002ITAT SC