Recent Judgments

COMMR.OF INCOME TAX vs P. MOHANAKALA

C I T vs M/S SHIVAM CONSTRUCTION CO.

RAVINDRAN @ JOHN vs SUPERINTENDENT OF CUSTOMS

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MAHAVIR ALUMINIUM LTD

COMMNR OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD.

2 Judges

COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

C.I.T.JALANDHAR vs M/S ESS ESS KAY ENGG.CO.(P) LTD.

C.I.T. PATIALA vs M/S GURDWARA KARAMSAR

C.I.T.PATIALA vs M/S PB.STATE INDL.DEVELO.CORPN.LTD.CHD.

C.I.T. PATIALA vs M/S GANESH RICE MILLS BARNALA

C.I.T. PATIALA vs M/S BHARAT RICE MILLS

COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

COMMNR. OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD

M/S. RELAX SAFETY INDUSTRIES,MUMBAI &ANR vs COMNR.OF CUSTOMS,(IMPORT),MUMBAI

COMMISSIONER OF INCOME TAX vs RAMESH NAGPAL

COMMNR. OF CUSTOMS, MAHARASHTRA vs M/S. GALAXY ENTERTAINMENT (I) P.LTD.&ORS

C.I.T.AMRITSAR vs M/S GAJA NAND DALMIA & SONS

CIT, LDH. vs M/S SHIVAM CONSTRUCTION CO. LDH.

CIT, CHD. vs M/S PB. SMALL INDUSTRIES & EXPORT CORP.

COMMISSIONER OF INCOME TAX vs PREM NATH NAGPAL

COMMISSIONER OF INCOME TAX III vs M/S SIKKIM NANSEVA PRATISTHAN

C I T vs M/S STERIPLATE P. LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

C.I.T PATIALA vs M/S UNICANS & SONICS LTD. CHD

C I T vs M/S LAKHANI INDIA LTD.

COMMISSIONER OF IT LUDHIANA vs M/S NAHAR SPINNING MILLS

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

C.I.T.AMRITSAR vs KAPIL BHARANY(INDL)C/O M/SBINDRABAN

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

COMMISSIONER OF INCOME TAX CEN vs M/S SARB CONSULATE MARINE PROD

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH

M/S. LARSEN & TOUBRO LTD. vs COMMNR. OF CENTRAL EXCISE, PUNE-II