Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,372 total)
CIT vs VARDHMAN SPINNING & GENERAL MILLS LTD
ITR/119/1997ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. JALANDHAR vs M/S PRINCE RUBBER IND.
ITR/54/1995ITAT Punjab & Haryana
CIT LUDHIANA vs M/S GUPTA BRICKS SANDHUANA MOG
ITR/76/1998ITAT Punjab & Haryana
M/S GNA ENTERPRISES vs C.I.T
ITR/8/1996ITAT Punjab & Haryana
CIT PATIALA vs JIT SINGH INDER PAL SINGH KURA
ITR/59/1998ITAT Punjab & Haryana
CIT vs M/S SAQI BROTHERS, LUDHIANA
ITR/70/1998ITAT Punjab & Haryana
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, MUMBAI AND ORS. vs M/S. I.T.C. LTD. AND ORS.
CIVIL APPEAL No. 1669/2005ITAT SC
2 Judges
M/S CRAFT INTERIORS PVT. LTD. vs COMMR.OFCENTRAL EXCISE,BANGALORE
C.A. No.-005823-005832 - 2005ITAT SC
COMMNR.CENTRAL EXCISE&CUSTOMS,MUMBAI&ORS vs M/S. I.T.C. LTD
C.A. No.-001669-001679 - 2005ITAT SC
C.I.T RTK vs M/S MARKANDA VANSAPATI MILLS
ITR/51/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX,JALANDHAR vs M/S KULWANT SINGH & CO.
ITC/133/1994ITAT Punjab & Haryana
C.I.T RTK vs M/S PORRITS SPENCER (ASIA) LTD.
ITR/15/1990ITAT Punjab & Haryana
C.I.T RTK vs VARINDER NATH
ITR/58/1991ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX JALANDHAR vs JASWANT SINGH JUNEJA
ITA/437/2006ITAT Punjab & Haryana
C.I.T. vs M/S DEVA SINGH SHAM SINGH
ITR/564/1995ITAT Punjab & Haryana
CIT LUDHIANA vs M/S SHAKTI SPINNERS P.LTD.LUDH
ITR/80/1999ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT LUDHIANA vs M/S JOLY HOSIERY FACTORTY P.LT
ITR/175/1998ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
CIT LUDHIANA vs BHASKAR CERAMICS P.LTD.
ITR/149/1998ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
CIT LUDHIANA vs M/S MUNISHA CYCLES P.LTD.
ITR/147/1998ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT LUDHIANA vs M/S RAJA SYNTHETIC P.LTD.
ITR/146/1998ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT LUDHIANA vs M/S SONA WOOLEN MILLS P.LTD.LD
ITR/100/1999ITAT Punjab & Haryana
M/S JAY GASES PVT. LTD. vs CIT CENTRAL CIRCLE PATIALA
ITA/631/2005ITAT Punjab & Haryana
M/S JAY GASES PVT LTD
ITA/300/2005ITAT Punjab & Haryana
C.I.T. JALANDHAR vs INDU BALA SHARMA HOSHIARPUR
ITR/531/1995ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S ARIHANT COTTON PRESSING &
ITR/527/1995ITAT Punjab & Haryana
C.I.T. LDH. vs M/S OSWAL WOOLLEN MILLS LTD.
ITR/548/1995ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX LDH vs M/S RITA MECHANICAL WORKS LDH
ITR/381/1995ITAT Punjab & Haryana
CIT vs M/S NAHAR SPINING MILLS LTD,LU
ITR/72/1998ITAT Punjab & Haryana
C.I.T. vs M/S B.S.INTERNATIONAL
ITR/122/1995ITAT Punjab & Haryana
CIT vs M/S KANSAL WOOLLEN AND HOSIERY MILLS
ITR/367/1995ITAT Punjab & Haryana