Recent Judgments

COMMISSIONER OF INCOME TAX AMRITSAR vs SHIV SHAKTI RICE AND GENERAL MILLS BATALA

C.I.T. AMRITSAR vs M/S HARPAL SINGH

M/S PB. WOOL CHAMBER LTD. vs C.I.T. PATIALA

M/S THE AWAGAMAN CARGO CARRIERS PVT. LTD vs COMMR. OF INCOME TAX-II, CHD.AND ANR.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

C.I.T. PATIALA vs SHIVALIK AGRO CHEMICALS

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. JALANDHAR vs M/S RAM CHAND SOHAN LAL

C.I.T PATIALA vs SMT.POONAM RANI, LDH

M/S THE AWAGAMAN CARGO CARRIERS PVT. LTD vs COMMR. OF INCOME TAX-II,CHD. AND ANR.

C.I.T LDH. vs M/S MARKANDA VANSAPATI MILLS LTD.

C.I.T. vs M/S. JAGAN NATH DIN DAYAL

C.I.T RTK vs DR. SKS MARYA

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.IT vs M/Z ZAMINDARA AGENCIES

COMMISSIONER OF WEALTH TAX LUDHIANA vs SUDERSHAN LAL LUDHIANA

COMMISSIONER OF WEALTH TAX (CENTRAL) LUDHIANA vs KIRPAL SINGH LUDHIANA

COMMISSIONER OF WEALTH TAX LUDHIANA vs RAJ BALA

COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA FINANCIAL CORPORATION LTD CHANDIGARH

THE COMMISSIONER OF INCOME TAX AMRITSAR vs M/S PARTAP STEEL ROLLING MILLS AMRITSAR

CI.T RTK vs M/S SANT RAM

C.IT PATIALA vs HMM LTD N.DELHI

C.I.T HRY. vs SP GUPTA

C.I.T PATIALA vs M/S S.S WOOLLEN MILLS

COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA FINANCIAL CORPORATION LTD CHANDIGARH

C.I.T TRK vs M/S BHARAT TUBEWELL STORE

C.I.T HRY. vs DR. SP. GUPTA

M/S HRY. PAPER CONVERTING vs C.I.T RTK

THE SHIV RICE AND GENERAL MILLS vs COMMISSIONER OF INCOME TAX

JAI KUMAR JAIN vs ASSTT COMMISSIONER OF INCOME TAX

CIT JALANDHAR vs M/S JALANDHAR SALES CORP.JALDN

C.I.T PATIALA vs SMT.MEENAKSHI GUPTA

C.I.T PATIALA vs M/S RAJENDRA TRADING CO. LDH.