Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

C.I.T JALANDHAR vs M/S MODERN FARM SERVICES BATHINDA

ITR/27/1993ITAT Punjab & Haryana
19/10/2006

C.I.T,JLDHR vs M/S KRISHNA & CO. BHTDA

ITR/63/1992ITAT Punjab & Haryana
19/10/2006

COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. SPICE TELECOM, BANGALORE

C.A. No.-001695-001695 - 2006ITAT SC
19/10/2006

COMMNR. OF CENTRAL EXCISE & CUSTOMS, A.P vs SURESH JHUNJHUNWALA

C.A. No.-001372-001372 - 2006ITAT SC
19/10/2006

THE PUNJAB STATE COOP. AGRI. DEVL. vs COMMISSIONER OF INCOME TAX &A NR.

CWP/398/2006ITAT Punjab & Haryana
18/10/2006

M/S NARANJAN SINGH (TAKHAR) vs INCOME TAX OFFICER

ITA/154/2004ITAT Punjab & Haryana
18/10/2006

CIT PATIALA vs VARDHMAN SPINNING AND GEN.MILL

ITR/43/1999ITAT Punjab & Haryana
18/10/2006

CIT, PATIALA vs M/S.HOSHIARI LAL KEWAL KRISHAN

ITR/79/1989ITAT Punjab & Haryana
18/10/2006

C.I.T. LDH. vs M/S MUNAK OILS LTD.

ITR/596/1995ITAT Punjab & Haryana
18/10/2006

LATE SHRI MANGILAL AGARWAL vs C T O

ITA/9/2001ITAT Rajasthan
18/10/2006

HIRA LAL vs THE COMMR. OF INCOME TAX PATIALA

ITR/58/1994ITAT Punjab & Haryana
18/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/667/2005ITAT Punjab & Haryana
16/10/2006

M.R. SINGHAL vs ASSTT COMMISSIONER OF INCOME TAX

ITA/265/2004ITAT Punjab & Haryana
16/10/2006

M/S MUNJAL SALES CORPORATION vs COMMISSIONER INCOME TAX APPEALS AND ORS

ITA/138/2004ITAT Punjab & Haryana
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/666/2005ITAT Punjab & Haryana
16/10/2006

CIT, LUDHIANA vs M/S.RAM LUBHAYA & SONS

ITR/35/1989ITAT Punjab & Haryana
16/10/2006

PCA.ABDUL KHADER vs DY. COMMR. OF WEALTH TAX,TVM.

ITR/150/1999ITAT Kerala
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/668/2005ITAT Punjab & Haryana
14/10/2006

C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR

ITR/56/1990ITAT Punjab & Haryana
13/10/2006

C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR

ITR/29/1990ITAT Punjab & Haryana
13/10/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD.

ITA/266/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD

ITA/267/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

THE COMMISSIONER OF IT vs M/S GROZ BACKERT ASIA LTD

ITA/2/2004ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

12/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/107/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

M/S.KRISHNA TEXTILE vs COMMISSIONER OF INCOME-TAX

ITR/10/1997ITAT Gujarat

HONOURABLE MR. JUSTICE D.H.WAGHELA,HONOURABLE MR. JUSTICE R.S.GARG

12/10/2006

THE COMMR. OF INCOME TAX, PANCHKULA vs M/S CHAUHAN PAPERS PVT LTD. YAMUNANAGAR

ITA/358/2006ITAT Punjab & Haryana
12/10/2006

THE COMMISSIONER OF IT vs M/S OCM INDIA LTD

ITA/425/2005ITAT Punjab & Haryana
12/10/2006

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/9/1997ITAT Gujarat
12/10/2006

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPN LTD

ITR/295/1995ITAT Gujarat
12/10/2006

C.I.T. HARYANA vs DR. USHA VERMA

ITR/139/1989ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

11/10/2006