Recent Judgments

C.I.T. HARYANA vs DR. P.S. MAINI

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs KIRAN CORP.

SANJEEV KUMAR PANDHI vs COMMISSIONER OF IT-I

C I T JODHPUR vs SHRI RAMA KISHAN LEELA

CIT PATIALA vs M/S DURGA MERCHANTILE PVT.LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX DEL vs INDUSTRIAL FINANCE COPORATION

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S MADAN LAL GAGGAR

COMMISSIONER OF INCOME TAX vs SANSKAR TRUST

COMMISSIONER OF INCOME TAX vs M/S.SANSKAR TRUST

COMMISSIONER OF INCOME TAX vs SHREEJI CHEMICALS

COMMISSIONER OF INCOME TAX vs M/S.GANESH TRADING CO.,

COMMNR. OF CENTRAL EXCISE vs M/S INDIAN ALUMINIUM CO. LTD

M/S. ISPAT INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, MUMBAI

COMMISSIONER OF INCOME TAX vs SUMITRABEN J THAKKAR

COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT. LTD.

COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT LTD

COMMISSIONER OF INCOME-TAX vs APEX ELECTRICALS PVT.LTD.

COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS (P) LTD.

COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPORATION

2 Judges

COMMNR. OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPN.OF INDIA

CIT ASR. vs M/S BHARAT INDUSTRIES DINA NAGAR

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

M/S DALMIA BISCUITS(P)LTD. vs C.I.T.PATIALA

M/S NATIONAL LEGGUARD WORKS vs COMMISSIONER OF INCOME TAX & ANR.

C.I.T. PATIALA vs M/S SOHANA WOOLLEN MILLS

THE COMMISSIONER OF INCOME TAX vs M/S.NARSHIBHAI MULJIBHAI & CO.

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. KERALA STATE ELEC.DEV.CORPN.LTD

M/S. C.T. COTTON YARN LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE

COMMISSIONER OF INCOME TAX vs M/S ZUARI LEADING & FINANCE CO

MRF LTD., KOTTAYAM vs ASST.COMNR.(ASSESSMENT)SALES TAX

ASHOK BHAN MARKANDEY KATJU