Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

THE COMMISSIONER OF INCOME TAX vs M/S.NORTON INDS.JDR.

ITR/154/1999ITAT Punjab & Haryana
20/9/2006

C.I.T.PATIALA vs M/S PARDEEP KUMAR C/O/MAGH RAJ TAPA

ITR/19/1990ITAT Punjab & Haryana
20/9/2006

ARUN FAMILY TRUST vs COMMISSIONER OF INCOME TAX

ITR/88/1996ITAT Gujarat
20/9/2006

C.I.T. LDH. vs SUKHCHAIN & CO.

ITR/90/1996ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

19/9/2006

C.I.T. PATIALA vs M/S MAHAVIR SPINNING MILLS CHD.

ITR/161/1996ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

19/9/2006

CIT JALANDHAR vs M/S KOHINOOR RUBBER MILLS JALA

ITR/88/1999ITAT Punjab & Haryana
19/9/2006

C.I.T. PATIALA vs PB. FIN. CORP.

ITR/90/1987ITAT Punjab & Haryana
19/9/2006

C.I.T vs AVERY CYCLES IND.

ITR/212/1995ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

18/9/2006

COMMISSIONER OF INCOME TAX,BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

ITA/70/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

17/9/2006

M/S SANGRUR VANASPATI MILLS LTD. SGR. vs THE COMMISSIONER OF INCOME TAX PAT.

ITR/29/1993ITAT Punjab & Haryana
15/9/2006

THE COMMR.OF INCOME TAX PAT. vs M/S PUNJAB KESRI HOSIERY FACTORY LDH.

ITR/130/1987ITAT Punjab & Haryana
15/9/2006

THE C.I.T. (CENTRAL) vs M/S O.K.HOSERY MILLS LTD.

ITR/52/1990ITAT Punjab & Haryana
15/9/2006

M/S MOUNT SHIVALIK BREWERIES LTD. vs C.I.T.PATIALA

ITR/62/1991ITAT Punjab & Haryana
15/9/2006

CIT vs PUNJAB TRACTORS LTD

ITR/570/1995ITAT Punjab & Haryana
15/9/2006

CIT, ROHTAK vs PREM CHAND

ITR/61/1991ITAT Punjab & Haryana
15/9/2006

C.I.T LDH vs M/S OSWAL WOOLLEN MILLS LTD.

ITR/61/1988ITAT Punjab & Haryana
15/9/2006

THE COMMISSIONER OF I.T, JLDHR vs M/S HARPAL SINGH,JASWANT SINGH MALOUT

ITR/146/1995ITAT Punjab & Haryana
13/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs R.K.NAGPAL

ITA/55/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

13/9/2006

C I T UDAIPUR vs M/S TRILOK CHAND and PARTY

ITA/40/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

13/9/2006

M/S NUCHAM PLASTICS LTD. ROHTAK vs THE C.I.T. ROHTAK

ITR/530/1995ITAT Punjab & Haryana
12/9/2006

COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.

ITA/73/2005ITAT Punjab & Haryana
12/9/2006

COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.

ITA/74/2005ITAT Punjab & Haryana
12/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs BHAGWAN DAS PATEL

ITA/46/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

12/9/2006

COMMISSIONER OF INCOME TAX vs IDEAL SHEET METAL STAMPINGS & PRESSING P.LTD.

ITR/89/1996ITAT Gujarat
12/9/2006

COMMISSIONER OF INCOME-TAX vs GASKETS & RADIATORS DISTRIBUTORS

ITR/11/1999ITAT Gujarat
12/9/2006

CIT vs M/S UNITED PULP AND PAPER MILLS LIMITED

ITR/400/1995ITAT Punjab & Haryana
11/9/2006

COMMISSIONER INCOME TAX, RAIPUR vs M/S KEDIA DISTILLERIES LTD. BHILAI

ITA/30/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

11/9/2006

COSMOPOLITAN EDUCATION SOCIETY vs COMMISSIONER OF IT

ITA/203/2005ITAT Rajasthan
11/9/2006

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANIHATI RUBBER LTD

C.A. No.-003980-003980 - 2006ITAT SC
8/9/2006

M/S. SNEH ENTERPRISES vs COMMNR. OF CUSTOMS, NEW DELHI

C.A. No.-000706-000706 - 2005ITAT SC
8/9/2006