Recent Judgments

CIT PTA. vs VINOD KUMAR GUPTA

C.I.T.PATIALA vs M/S METALWAYS(P)LTD.CHD.

COMMISSIONER OF INCOME TAX PATIALA vs METALWAYS (P) LTD CHANDIGARH

C.I.T PATIALA vs M/S METALWAYS (P) LTD.CHD.

COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN KRAFT SYSTEM P. LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

RABINDRA CHANDRA PAUL vs COMMR.OF CUSTOMS (PREVENTIVE) SHILLONG

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME

RAM KISHAN vs COMMISSIONER OF INCOME TAX

CIT ROHTAK vs SMT.RAJWANTI DHALL FARIDABAD

USHA RANI vs C I T

COMMISSIONER OF INCOME TAX, RAIPUR vs SAMIRCHAND SHRIVASTAVA

COMMISSIONER OF INCOME TAX vs R.K.NAGPAL

COMMISSIONER OF INCOME TAX vs NARENDRA KUMAR GUPTA

COMMISSIONER OF INCOME TAX, RAIPUR vs NARENDRA KUMAR GUPTA

M/S. VIVIDH MARBLES PVT.LTD. vs COMMERCIAL TAX OFFICER

S.B. SINHA MARKANDEY KATJU

MANISH MAHESHWARI vs ASSTT.COMMNR.OF INCOME TAX

C.I.T vs GURU NANAK COOP.SOCIETY LTD.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

C.I.T vs TEJU KALAN COOP

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

CIT, JALANDHAR vs THE GHANDA BANA CO-OP.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

COMMISSIONER OF INCOME TAX, BILASPUR vs SMT.ASHA AGRAWAL, BILASPUR

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S BUKHARI ENTERPRISES, BILASPUR

COMMISSIONER OF INCOME TAX, BILASPUR vs MOHD.KAYUM, SURAJPUR

COMMISSIONER OF INCOME TAX, BILASPUR vs RAJENDRA KUMAR AGRAWAL, BILASPUR

COMMISSIONER OF INCOME TAX vs M/S AVON CYCLES LTD.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

COMMNR., SALES TAX, U.P. vs S/S. BHARAT BONE MILL

S.B. SINHA MARKANDEY KATJU

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs U.P.DISTILLERS ASSOCIATION

COMMISSIONER OF INCOME TAX V vs NU-CORK PRODUCTS P. LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI