Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

CENTURION BANK OF PUNJAB LTD. vs THE INCOME TAX SETTLEMENT COMMISSION AND 3 ORS.

WP/1609/2006ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/2/2007

C.I.T.PATIALA vs PARKASH CHAND JAIN

ITR/173/1989ITAT Punjab & Haryana
14/2/2007

M/S RELLA RAM SANT RAM vs COMMISSIONER OF INCOME TAX

ITA/820/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

14/2/2007

SGS INDIA PVT. LTD. MUMBAI vs ASSTT. JCOMMISSIONER OF INCOME-TAX-10(3) (1), MUMBAI AND ANR.

WP/3166/2006ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

13/2/2007

THE COMMR. OF INCOME TAX-I CHD. vs M/S PB. STATE INDL. DEV. CORP. CHD.

ITA/465/2006ITAT Punjab & Haryana
13/2/2007

C.I.T. LUDHIANA vs M/S PAWAN KANT AND SONS

ITR/80/1995ITAT Punjab & Haryana
13/2/2007

ZORA SINGH vs COMMISSIONER OF INCOME TAX KARNAL

ITA/395/2006ITAT Punjab & Haryana
13/2/2007

COMMISSIONER OF INCOME TAX DEL vs KULWANT RAI

ITA/86/2006ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

13/2/2007

COCA COLA INDIA PRIVATE LIMITED vs THE INCOME TAX APPELLATE TRIBUNAL (PUNE BRANCH) AND ORS.

WP/7459/2006ITAT Bombay
12/2/2007

COMMISSIONER OF INCOME TAX vs VARDHMAN SPINNING & GEN. MILLS LTD.

ITA/532/2006ITAT Punjab & Haryana
12/2/2007

COMMNR. OF CUSTOMS, MUMBAI vs M/S. VISHAL EXPORTS OVERSEAS LTD

C.A. No.-002269-002269 - 2004ITAT SC
12/2/2007

CIT JALANDHAR vs RAKESH KUMAR C/O JAIN SHAWLS W

ITR/96/1999ITAT Punjab & Haryana
8/2/2007

COMMR. OF INCOME TAX, CHD.-II vs M/S SEMOCONDUCTOR, COMPLEX LTD. MOHALI

ITA/512/2006ITAT Punjab & Haryana
8/2/2007

PIAGGIO VEHICLES PVT.LTD. vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR.

WP/5964/2006ITAT Bombay
6/2/2007

COMMISSIONER OF INCOME TAX JALANDHAR vs MULKH RAJ SHARMA JALANDHAR

ITR/5358/1992ITAT Punjab & Haryana
6/2/2007

M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I

C.A. No.-007115-007115 - 2005ITAT SC
6/2/2007

M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I

C.A. No.-007115-007115 - 2005ITAT ASHOK BHAN DALVEER BHANDARI
6/2/2007

M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.

ITA/439/2006ITAT Punjab & Haryana
5/2/2007

C.I.T. AMRITSAR vs M/S AMRITSAR SLOVEX (P) LTD.

ITR/32/1995ITAT Punjab & Haryana
5/2/2007

THE DHAPALI CO-OPERAATIVVE LAB&CON SOC vs COMMISSIOSNER OF INCOME TAX

ITA/399/2006ITAT Punjab & Haryana
5/2/2007

M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.

ITA/440/2006ITAT Punjab & Haryana
5/2/2007

HOSHIARPUR ROLLER FLOUR MILLS vs THE INCOME TAX OFFICER AND ORS.

ITA/146/2006ITAT Punjab & Haryana
5/2/2007

S/S. KUMAR MOTORS vs COMMNR. OF SALES TAX, U.P

C.A. No.-000427-000427 - 2007ITAT SC

S.B. SINHA MARKANDEY KATJU

2/2/2007

COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD

C.A. No.-004663-004663 - 2006ITAT SC
2/2/2007

COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD

C.A. No.-004663-004663 - 2006ITAT S.B. SINHA MARKANDEY KATJU
2/2/2007

THE COMMISSIONER OF INCOME TAX LDH vs M/S RAJ & SAN DEEPS LTD LDH

ITR/291/1995ITAT Punjab & Haryana
1/2/2007

C.I.T.AMRITSAR vs M/S SHREE LALIT FABRICS(P)LTD.

ITR/96/1989ITAT Punjab & Haryana
1/2/2007

C.I.T.PATIALA vs M/S ASHOKA STEEL INDU.& FLOUR MILLS

ITR/43/1990ITAT Punjab & Haryana
1/2/2007

C.I.T.PATIALA vs SMT.VIDYA DVEI AMLOH

ITR/149/1989ITAT Punjab & Haryana
1/2/2007

THE COMMR.OF INCOME TAX FBAD. vs ANUPAMA KAPOOR

ITA/378/2004ITAT Punjab & Haryana
1/2/2007