Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISIONER OF INCOME TAX vs M/S ROADMASETER INDUSTRIES OF INDIA LTD.

ITA/85/2000ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE VINOD KUMAR SHARMA

30/1/2007

DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC

ITA - 1037 / 2007ITAT Delhi
30/1/2007

DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC

ITA-1037/2007ITAT Delhi
30/1/2007

THE COMMISSIONER OF INCOME TAX vs M/S REGENCY EXPRESS BUILDERS P

ITA/876/2005ITAT Delhi

HON'BLE MR. JUSTICE B.N.CHATURVEDI

29/1/2007

COMMISSIONER OF INCOME TAX V vs M/S REGENCY EXPRESS BUILDERS P.LTD.

ITA-876/2005ITAT Delhi
29/1/2007

C.I.T. LDH. vs SHRI PAWAN KANT LDH.

ITR/27/1994ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

25/1/2007

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. BIRLA CORP. LTD

C.A. No.-001983-001984 - 2004ITAT SC
25/1/2007

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. BIRLA CORP. LTD

C.A. No.-001983-001984 - 2004ITAT DR. ARIJIT PASAYAT S.H. KAPADIA
25/1/2007

THE COMMISSIONER OF INCOME TAQ vs R.N.KUMAR

ITA/1500/2006ITAT Delhi
24/1/2007

MOTILAL M. GUPTA vs CHIEF COMMISSIONER OF INCOME TAX AND ORS.

WP/7921/2006ITAT Bombay
23/1/2007

C.I.T vs M/S CHEMICAL CONSTRUCTION INTE

ITA - 1097 / 2006ITAT Delhi
23/1/2007

COMMR. OF INCOME TAX CHD.-II vs M/S SEMICONDUCTOR COMPLEX LTD. MOHALI

ITA/503/2006ITAT Punjab & Haryana
23/1/2007

M/S CHEMICAL CONSTRUCTION INTE vs COMMISSIONER OF INCOME TAX I

ITA - 981 / 2006ITAT Delhi
23/1/2007

THE COMMISSIONER OF INCOME TAX vs RAM KUMAR

ITA/393/2006ITAT Punjab & Haryana
22/1/2007

THE COMMR. OF INCOME TAX vs RS AGGARWAL

ITA/267/2006ITAT Punjab & Haryana
19/1/2007

M/S AVERY CYCLE INDS. LTD. vs CIT (CENTRAL) CIVIL LINES LDH.

ITA/179/2005ITAT Punjab & Haryana
19/1/2007

THECOMMISSIONER OF INCOMETAX vs M/S.BABY MARINE EXPORTS

ITR/107/1999ITAT Kerala

HONOURABLE MR.JUSTICE K.S.RADHAKRISHNAN,HONOURABLE MR.JUSTICE M.N.KRISHNAN

18/1/2007

C.I.T LDH vs M/S MUNJAL GASES

ITR/58/1989ITAT Punjab & Haryana
18/1/2007

COMMR. OF INCOME TAX, CHD. vs JEETA KHAN PROP.

ITA/451/2006ITAT Punjab & Haryana
18/1/2007

C.I.T.PATIALA vs M/S ELECTRONICS SYSTEM PUNJAB LTD

ITR/601/1995ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

17/1/2007

CIT PATIALA vs JAVINDER SINGH KABARI,PATIALA

ITR/37/1998ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

17/1/2007

C.I.T.PATIALA vs M/S JIWAN SINGH PARSHOTAM DASS PATIALA

ITR/152/1989ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

17/1/2007

C.I.T.AMRITSAR vs M/S SANITARY IMPRO.& TILES MFG.CO.ASR.

ITR/17/1990ITAT Punjab & Haryana
17/1/2007

C.I.T.JALANDHAR vs M/S LEADER VALVES LTD. JALANDHAR

ITR/93/1989ITAT Punjab & Haryana
17/1/2007

THE CIT PATIALA vs KARANBIR SINGH

ITR/26/1997ITAT Punjab & Haryana
17/1/2007

C.I.T.(CENTRAL)LUDHIANA vs M/S NAV BHARAT BANASPATI & ALLIED INDU.

ITR/64/1990ITAT Punjab & Haryana
17/1/2007

M/S MITTAL ALLOYS & STEELS LUD. vs C.I.T.PATIALA

ITR/74/1988ITAT Punjab & Haryana
17/1/2007

C.I.T.PATIALA vs M/S AIR CRAFT RADIO CORPORATION PATIALA

ITR/117/1990ITAT Punjab & Haryana
17/1/2007

B.M.GUPTA & SONS vs ACIT

ITA/1185/2006ITAT Delhi

HON'BLE MR. JUSTICE R.C. JAIN

17/1/2007

M/S. SUCHITRA COMPONENTS LTD. vs COMMISSIONER OF CENTRAL EXCISE, GUNTUR

C.A. No.-003596-003596 - 2005ITAT SC
17/1/2007