Recent Judgments

M/S FARWOOD INDUSTRIES (P) LTD. vs COMMNR.OF CENTRAL EXCISE, CHENNAI

SMT.GULSHAN KHANNA vs C.I.T.AMRITSAR

CIT CENTRAL LUDHIANA vs M/S UPPER INDIA STEEL MFG. & ENGG CO.LDH

C.I.T.LUDHIANA vs M/S UPPER INDIA STEEL MFG.EGG.CO.(P)LTD.

SURYA CONSTRUCTIONS P.LTD. vs INCOME TAX OFFICER WARD 9 (4)

SURYA CONSTRUCTIONS P.LTD. vs INCOME TAX OFFICER WARD 9 (4)

SURYA CONSTRUCTIONS P.LTD. vs INCOME TAX OFFICER WARD 9 (4)

M/S SURJIT MOTORS vs INCOME TAX OFFICER PATHANKOT

C.I.T. PATIALA vs SH. A.S. AULKAH ROPAR

COMMR. OF INCOME TAX, CHD. vs MISHINORI MATSYBAYSHIM

COMMR. OF INCOME TAX, CHD. vs KAZUMI ISHIBASHI

COMMR. OF INCOME TAX CHD. vs TAKASHI SAKAMOTO

COMMERCIAL TAXATION OFFICER, UDAIPUR vs M/S. RAJASTHAN TAXCHEM LTD

DR. AR. LAKSHMANAN ALTAMAS KABIR

COMMISSIONER OF INCOME TAX-V N vs DAMANJIT SINGH

C.I.T.(CENTRAL)LUD. vs SMT.REHTI DEVI.

KISHORE LAL L/H OF LATE SHRI RAM RATTAN DORAHA vs COMMISSIONER OF INCOME TAX LUDHIANA

KULDIP SINGH NALWA(HUF)ASR. vs C.I.T.(CENTRAL) LUD.

THE COMMISSIONER OF INCOME TAX JDR. vs M/S MITHAN LAL KALRA RICE & GEN.MILLS

C.I.T.AMRITSAR. vs M/S JOLLY ENGINEERS AND CONTRACTORS ASR.

THE COMMR. OF INCOME TAX vs M/S LAKHANI INDIA LTD.

GODREJ AGROVET LTD. MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-10(2) AND 2 ORS.

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMR. OF INCOME TAX vs THE DIRECTOR OF HRY. STATE LOTTERIES,

COMMISSIONER OF INCOME TAX UDAIPUR vs M/S HINDUSTAN ZINC LTD UDAIPUR

COMMISSIONER OF INCOME TAX UDAIPUR vs SHRI PRAMESHWAR BOHRA

COMMISSIONER OF INCOME TAX, BHOPAL vs RALSON INDUSTRIES LTD

ISHIKAWAJMA-HARIMA HEAVY INDUSTRIES LTD. vs DIRECTOR OF INCOME TAX, MUMBAI

M/S SRIPAL SATYAPAL vs I T O SRIGANGANAGR

THE COMMISSIONER OF IT-III vs M/S MALWA COTTON SPINNING MILLS LTD

M/S AVON CYCLES (P) LIMITED LUDHIANA vs COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA

COMMISSIONER OF INCOME TAX PATIALA vs M/S MAHAVIR SPINNIG MILLS LTD LUDHIANA