Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISSIONER OF INCOME TAX PATIALA vs VED PARKASH AGGARWAL

ITR/2629/1989ITAT Punjab & Haryana
22/12/2006

C.I.T. JALANDHER vs ONKAR NATH AGGARWAL

ITR/64/1996ITAT Punjab & Haryana
22/12/2006

C.I.T. ROHTAK vs M/S SARASWATI IND.SYND.LTD.

ITR/544/1995ITAT Punjab & Haryana
22/12/2006

COMMISSIONER OF WEALTH TAX PATIALA vs DARSHAN KUMAR OSWAL

WTR/120121/1988ITAT Punjab & Haryana
22/12/2006

THE COMMR. OF INCOME TAX JDR. vs SH. SHAKTI CHADHA KARTA OF HUF

ITR/66/1992ITAT Punjab & Haryana
15/12/2006

COMMR. OF INCOME TAX, HISAR vs SHIV KUMAR

ITA/363/2006ITAT Punjab & Haryana
14/12/2006

M/S. KACHWALA GEMS, JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, JAIPUR

CIVIL APPEAL No. 5809/2006ITAT SC

2 Judges

14/12/2006

S.A.BUILDERS LTD. vs COMMNR.OF INCOME TAX (APPEALS),CHAN &ANR

C.A. No.-005810-005810 - 2006ITAT SC
14/12/2006

M/S. KACHWALA GEMS vs JOINT COMMNR. OF INCOME TAX, JAIPUR

C.A. No.-005809-005809 - 2006ITAT SC
14/12/2006

S.A. BUILDERS LTD. vs COMMNR. OF INCOME TAX, CHANDIGARH

C.A. No.-005811-005811 - 2006ITAT SC
14/12/2006

B.L.PASSI vs COMMISSIONER OF INCOME TAX

ITA/1198/2006ITAT Delhi

HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN

13/12/2006

C.I.T. vs M/S ROCKMAN CYCLE

ITR/13/2002ITAT Punjab & Haryana
13/12/2006

CIT ASR vs HOSHNAK SINGH (HUF) PATHANKOT

ITR/46/1993ITAT Punjab & Haryana
13/12/2006

C.I.T. PATIALA vs M/S HINDUSTAN WIRE PRODUCTS LTD. PATIALA

ITR/69/1988ITAT Punjab & Haryana
13/12/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S PUNJAB TRACTORS LTD

ITA/255/2003ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

12/12/2006

M/S FATHUDHINGA RICE MILLS vs THE COMMISSIONER OF IT JALANDHAR

ITA/303/2005ITAT Punjab & Haryana
12/12/2006

THE COMMISSIONER OF INCOME TAX vs SHRI SARDAR SINGH and PARTY

ITA/140/2006ITAT Rajasthan
12/12/2006

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. VIRDI BROTHERS

C.A. No.-000203-000214 - 2002ITAT SC
12/12/2006

THE COMMISSIONER OF INCOME TAX P'KULA vs M/S JAI LAXMI RICE MILLS AMBALA CANTT

ITA/195/2005ITAT Punjab & Haryana
11/12/2006

M/S NAHAR SPINNING MILLS LTD vs THE COMMISSIONER OF IT

ITA/56/2006ITAT Punjab & Haryana
11/12/2006

M/S NAHAR SPINNING MILLS LTD vs THE COMMISSIONER OF IT

ITA/55/2006ITAT Punjab & Haryana
11/12/2006

M/S MONGA BROTHERS PVT LTD LUDHIANA vs COMMISSIONER OF INCOME TAX PATIALA

ITR/7071/1988ITAT Punjab & Haryana
11/12/2006

THE COMMISSIONER OF INCOME TAX vs M/S LAKHANI RUBBER UDYOG LTD.

ITA/81/2006ITAT Punjab & Haryana
11/12/2006

THE COMMISSIONER OF INCOME TAX vs M/S JAI LAXMI RICE MILLS AMBALA CITY

ITA/84/2005ITAT Punjab & Haryana
11/12/2006

COMMISSIONER OF INCOME TAX vs COSMOPOLITAN HOTELS LTD.

ITA - 1659 / 2006ITAT Delhi
8/12/2006

CIT PATIALA vs M/S MAHAVIR TEXTILES CHD.

ITR/72/1999ITAT Punjab & Haryana
8/12/2006

CIT LUDHIANA vs M/S MUNJAL CASTING IND.AREA B

ITR/121/1999ITAT Punjab & Haryana
8/12/2006

CI.T PATIALA vs M/S PATIALA DISTILLERS & MANUFACTURER

ITR/120/1997ITAT Punjab & Haryana
8/12/2006

CIT SHIMLA vs W.N.KAHAL DEVELOPMENT OFFICER,

ITR/121/1998ITAT Punjab & Haryana
8/12/2006

CIT JALANDHAR vs HARPAL SINGH

ITR/25/1998ITAT Punjab & Haryana
8/12/2006