Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
C.I.T. vs M/S CHOKSI HERAEUS PVT.LTD.
ITA/125/2006ITAT Rajasthan
CI.T PATIALA vs M/S KRISHNA COLD STORAGE RAJPURA
ITR/121/1997ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. PTA. vs SURESH CHAND.
ITR/169/1999ITAT Punjab & Haryana
C.I.T. PTA. vs ROSHNI DEVI.
ITR/170/1999ITAT Punjab & Haryana
C.I.T. PTA. vs SUNITA RANI.
ITR/172/1999ITAT Punjab & Haryana
C.I.T. PTA. vs SUBHASH CHAND.
ITR/173/1999ITAT Punjab & Haryana
C.I.T. PTA. vs ANSHU BANSAL.
ITR/171/1999ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMETAX, TVM. vs M.S. HAMEED
ITR/66/2000ITAT Kerala
M/S NEW SACHDEVA STEEL INDUSTR vs CIT PATIALA
ITR/34/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, LD vs HERO CYCLES PVT.LTD.
ITR/162/1999ITAT Punjab & Haryana
DR. T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL
CIVIL APPEAL No. 5635/2006ITAT SC
2 Judges
T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL
C.A. No.-005635-005635 - 2006ITAT SC
C,I,T, LUDHIANA vs PAWAN KANT, LUDHIANA
ITR/65/1994ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOM-TAX vs SHRI SANJEEV KUMAR
ITR/7/2001ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LDH vs HIGHWAY CYCLE INDS LTD
ITR/354/1995ITAT Punjab & Haryana
C.I.T. PATIALA vs VIRSA SINGH & CO.
ITR/334/1995ITAT Punjab & Haryana
CIT LUDHIANA vs M/S MAHAVIR SPINNING MILLS LTD
ITR/125/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
YHEYYAMMA PAUL vs ST.COMMR.OF INCOME TAX INVESTIGATION
ITA/196/2000ITAT Kerala
C.I.T.JALANDHAR vs M/S KARAMJIT ELECTRICALS MFG.CO.(P)LTD.
ITR/97/1992ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, CH vs PUNJAB STATE COOP.SUPPLY & MKT
ITR/190/1999ITAT Punjab & Haryana
CIT JALANDHAR vs M/S BANSAL SONS INDIA LUDHIANA
ITR/117/1999ITAT Punjab & Haryana
CIT PATIALA vs SH.L.R.SANDAL,DO,LIC OF INDIA
ITR/127/1999ITAT Punjab & Haryana
CIT JALANDHAR vs M/S DOSHI RICE MILLS
ITR/150/1998ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, CH vs M/S.SAGRI POULTRY BREEDING FAR
ITR/191/1999ITAT Punjab & Haryana
CIT LUDHIANA vs M/S GIRI AGENCIES LUDHIANA
ITR/184/1998ITAT Punjab & Haryana
C.I.T. LDH. vs KALAWATI PROP.M/S.MOHAN INDL.R
ITR/177/1999ITAT Punjab & Haryana
CIT PATIALA vs SWARAJ MAZDA LTD.CHD.
ITR/83/1998ITAT Punjab & Haryana
CIT, ROHTAK vs M/S.NATIONIAL INDUSTRIAL CORP., PANIPATT
ITR/154/1989ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S THE BUDHEWAL COOP SUGAR MILLS vs COMMISSIONER OF INCOME TAX
ITA/7/2002ITAT Punjab & Haryana
C.I.T. vs M/S GAURAV POULTRIES
ITR/550/1995ITAT Punjab & Haryana