Recent Judgments

C.I.T. PATIALA vs M/S PATIALA DISTILLERS & MANUFAC. P. LTD

C.I.T. PATIALA vs M/S ADIRATH TEXTILES LTD.

C.I.T. JDR. vs TARUN SHARMA C/O M/S JAIDCO IND.

COMMISSIONER OF INCOME TAX PTL vs KRISHNA COLD STORAGE RICE MILLS

C I T, JALANDHAR vs M/S GOLDEN VIEW ELECTRICAL INDST., JDR

C.I.T vs M/S BHASIN AND CO.

COMMISSIONER OF INCOME TAX JALANDHAR vs CHAMAN LAL GARG

C I T, JALANDHAR vs M/S CINE PAYAL, JALANDHAR

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT JALANDHAR vs M/S SIRI KARNI NAMKIN BHANDAR MOGA

C.I.T vs PB. CONCAST STEELS LTD

COMMNR. OF CENT. EX. & CUSTOMS,SURAT-II vs M/S. NIRMALA DYECHEM

COMMISSIONER OF INCOME TAX vs M/S ESCORTS FINANCE LTD

COMMISSIONER OF INCOME TAX PATIALA vs M/S REKHA LAND PVT LTD LUDHIANA

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

ITR/13/1996 of Vs

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

C.I.T.PATIALA vs M/S SWARAJ MAZDA LTD.

C.I.T DELHI vs SATYA PAL

COMMISSIONER OF WEALTH TAX JALANDHAR vs RAKESH KUMAR JAIRATH

JASMINDER KAUR KOONER vs COMMISSIONER OF IT & ORS

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T.AMRITSAR vs SATPAL

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

COMM. OF INCOME TAX, CHD. vs KUNIO IKAI

THE COMMR. OF INCOME TAX vs BRANCH MANAGER LIC OF INDIA

COMMISSIONER OF INCOME TAX LUDHIANA vs M/S PURE DRINKS NEW DELHI

JASWINDER KAUR KOONER vs DY. COMMR. OF INCOME TAX

M/S MUNSHI RAM TRILOCHAN DASS vs COMMR. OF INCOME TAX ROHTAK AND ANR.

COMMISSIONER OF INCOME TAX LUDHIANA vs MOHAN BOTTLING CO (P) LTD NEW DELHI

C.I.T vs SUBHASH CHANDER

M/S. BENARA VALVES LTD. vs COMMNR. OF CENTRAL EXCISE

C I T, PATIALA vs M/S PB. BEVERAGES PVT. LTD., NEW DELHI

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C I T, PATIALA vs THE ROADMASTER INDUSTRIES INDIA, RAJPURA

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. PATIALA vs PB. WIRELESS SYSTEM LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL