Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

CIT LUDHIANA vs RAM PARKASH KAKKAR,LDH.

ITR/35/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

22/11/2006

CIT PATIALA vs MANJIT SINGH CHATHA MOHALI

ITR/19/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

22/11/2006

C.I.T. ASR. vs M/S HYPRES CASTING & ALLOYS ASR.

ITR/115/1996ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

22/11/2006

THE C.I.T. JDR. vs SMT. PARAMJIT KAUR

ITR/126/1996ITAT Punjab & Haryana
22/11/2006

COMMR. OF INCOME TAX (C) LDH. vs ADARSH STEEL ROLLING MILLS

ITR/85/1997ITAT Punjab & Haryana
22/11/2006

C.I.T. LDH. vs M/S STEEL STRIPS LTD.

ITR/397/1995ITAT Punjab & Haryana
22/11/2006

C.I.T. ASR. vs M/ES PARTAP STEEL ROLLING MILLS

ITR/82/1987ITAT Punjab & Haryana
22/11/2006

COMMISSIONER OF INCOME TAX PATIALA vs NEW PB. SKIN CO SAMARALA ROAD LDH

ITR/31/1997ITAT Punjab & Haryana
22/11/2006

C.I.T. JDR. vs SARWAN SINGH CONTRACTOR

ITR/95/1996ITAT Punjab & Haryana
22/11/2006

C I T, PATIALA vs THE HY. STATE CO-OP. SUP. & MARK., CHD

ITR/11/1997ITAT Punjab & Haryana
22/11/2006

C.I.T.PATIALA vs M/S CHARN DASS HALWAI & CO.SANGRUR

ITR/10/1989ITAT Punjab & Haryana
22/11/2006

WHIRLPOOL INDIA LTD. BANGALORE vs DEPUTY COMMNR.,COMMERCIAL TAXES

C.A. No.-005150-005150 - 2006ITAT SC

S. B. SINHA MARKANDEY KATJU

22/11/2006

COMMISSIONER OF INCOME TAX, KOLKATA vs M/S. HOOGHLY MILLS CO. LTD

C.A. No.-005149-005149 - 2006ITAT SC
22/11/2006

COMMISSIONER OF INCOME TAX, KOLKATA vs M/S. HOOGHLY MILLS CO. LTD

C.A. No.-005149-005149 - 2006ITAT S. B. SINHA MARKANDEY KATJU
22/11/2006

C.I.T JDR vs M/S VADHBAG PAPER & BOARD MILLS PVT.LTD.

ITR/9/1993ITAT Punjab & Haryana
21/11/2006

C.I.T. vs MOHINDER SINGH

ITR/134/1995ITAT Punjab & Haryana
21/11/2006

C.I.T. PATIALA vs M/S ROADMASTER INDS. OF INDIA

ITR/14/1996ITAT Punjab & Haryana
21/11/2006

C.IT PATIALA vs JOGINDER SINGH

ITR/122/1989ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

20/11/2006

C.I.T PATIALA vs LT.COL LABH SINGH GILL

ITR/113/1989ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

20/11/2006

THE COMMISSIONER OF INCOME TAX vs M/S DEWAN CHAND SATYAPAL

ITA - 1642 / 2006ITAT Delhi
20/11/2006

C.I.T LDH vs M/S KISHAN CHAND & CO.OIL IND.LTD.LDH

ITR/3/1993ITAT Punjab & Haryana
20/11/2006

C.I.T PATIALA vs SARDARNI DEVINDER KAUR

ITR/67/1989ITAT Punjab & Haryana
20/11/2006

CHIEF COMMISSIONER OF INCOME TAX, BHOPAL AND ORS. vs M/S. LEENA JAIN AND ORS.

CIVIL APPEAL No. 5074/2006ITAT SC

2 Judges

20/11/2006

CHIEF COMMNR OF INCOME TAX, BHOPAL vs M/S. LEENA JAIN

C.A. No.-005074-005074 - 2006ITAT SC
20/11/2006

CHIEF COMMNR OF INCOME TAX, BHOPAL vs M/S. LEENA JAIN

C.A. No.-005074-005074 - 2006ITAT ARIJIT PASAYAT LOKESHWAR SINGH PANTA
20/11/2006

M/S STEEL STRIPS LTD. CHD. vs COMMR. OF INCOME TAX CHD. AND ANR.

ITA/442/2006ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

16/11/2006

C.IT vs JAIN PACK WALL IND.

ITR/20/1992ITAT Punjab & Haryana
16/11/2006

VARINDER AGRO CHEMICALS LTD vs THE COMMISSIONER OF INCOME TAX AND ANR

ITA/413/2006ITAT Punjab & Haryana
16/11/2006

COMMR. OF INCOME TAX vs M/S RICO AUTO INDS.

ITA/521/2005ITAT Punjab & Haryana
16/11/2006

C.I.T. JDR. vs AJIT SINGH

ITR/114/1992ITAT Punjab & Haryana
16/11/2006