Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

ITR/105/1996ITAT Gujarat
16/11/2006

COMMISSIONER OF INCOME TAX vs PRAKASH OIL INDUSTRIES AND GINNING FACTORY

ITR/40/1996ITAT Gujarat
16/11/2006

CIT PATIALA vs M/S RANGILA RAM

ITR/152/1998ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

15/11/2006

C.I.T.JALANDHAR vs M/S KHALSA ENGG.WORKS.

ITR/122/1986ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

15/11/2006

C.I.T AMRITSAR vs SMT. PUKHRA WATI

ITR/50/1987ITAT Punjab & Haryana
15/11/2006

P.R. METRANI vs COMMNR. OF INCOME TAX, BANGALORE

C.A. No.-005673-005675 - 2002ITAT SC
15/11/2006

P.R. METRANI vs COMMNR. OF INCOME TAX, BANGALORE

C.A. No.-005673-005675 - 2002ITAT ASHOK BHAN DALVEER BHANDARI
15/11/2006

C.I.T.PATIALA vs MAJOR TLKKA KHUSHWANT SINGH

ITR/51/1991ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

14/11/2006

THE C.I.T vs M/S RAJ STEEL ROLLING MILLS

ITR/202/1995ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2475/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2474/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2473/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2472/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2471/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2470/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2469/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD, MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2468/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2467/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. MUMBAI vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2466/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

LOTUS INVESTMENTS LTD. vs G.Y. WAGH, ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, MUMBAI AND 2 ORS.

WP/2465/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/11/2006

M/S VARDHMAN OIL & CHEMICALS P LTD. vs CIT ASR

ITR/18/1997ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

14/11/2006

CIT CHANDIGARH vs JUSTICE N.K.SODHI,36/4-A,CHD.

ITR/16/1999ITAT Punjab & Haryana
14/11/2006

C.I.T. CENTRAL LUDHIANA vs M/S AVON CYCLES (P) LTD.

ITR/140/1995ITAT Punjab & Haryana
14/11/2006

C.I.T. JDR. vs QUALITY PACKS

ITR/35/1992ITAT Punjab & Haryana
14/11/2006

C.I.T. APTIALA vs M/S CHANDIKA PRESS PVT. LTD.

ITR/126/1992ITAT Punjab & Haryana
14/11/2006

THE COMMR. OF INCOME TAX PATIALA vs M/S DEV RAJ & SONS CHD.

ITR/85/1987ITAT Punjab & Haryana
14/11/2006

M/S V.K.RATTI vs C.I.T.PATIALA

ITR/42/1989ITAT Punjab & Haryana
14/11/2006

C.I.T.PATIALA vs MAJOR TLKKA KHUSHWANT SINGH

ITR/52/1991ITAT Punjab & Haryana
14/11/2006

C.I.T. LUDHIANA vs M/S NAHAR SPLINNING MILLS LTD.

ITR/185/1995ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

13/11/2006

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNIG MILLS LTD.

ITA/429/2006ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

13/11/2006