Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

ITA/425/2006ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

13/11/2006

THE COMMISSIONER OF INCOME TAX vs M/S LAKHANI SALES CORP.

ITA/80/2006ITAT Punjab & Haryana
13/11/2006

C.I.T vs LAKSHMAN DATTA

ITR/106/1997ITAT Punjab & Haryana
13/11/2006

C.I.T ASR. vs M/S EMBROCIA FARMS P. LTD.

ITR/148/1995ITAT Punjab & Haryana
13/11/2006

COMMR. OF INCOME TAX KARNAL vs M/S FIVE STAR RUGS PANIPAT

ITA/353/2006ITAT Punjab & Haryana
13/11/2006

CIT vs M/S KAKAR COMPLEX STEELS PVT LTD

ITR/583/1995ITAT Punjab & Haryana
13/11/2006

COMMISSIONER OF INCOME TAX vs M/S.PURE DRINKS (NEW DELHI ) L

ITR/225/1999ITAT Punjab & Haryana
13/11/2006

C.I.T. PATIALA vs SHRI BHUPINDER SOOD

ITR/137/1995ITAT Punjab & Haryana
13/11/2006

C.I.T. PATIALA vs M/S HEMYOG HOTEL PVT. LTD.

ITR/152/1995ITAT Punjab & Haryana
13/11/2006

M/S. SUPRA MARKETING AGENCIES vs COMMERCIAL TAX OFFICER, HYDERABAD

C.A. No.-004912-004912 - 2006ITAT SC

ARIJIT PASAYAT LOKESHWAR SINGH PANTA

13/11/2006

COMMNR., SALES TAX, U.P. vs M/S. MOHAN BRICKFIELD

C.A. No.-004913-004913 - 2006ITAT SC

ARIJIT PASAYAT LOKESHWAR SINGH PANTA

13/11/2006

CI.T vs M/S JYOTI CHEMICALS & FERTI.

ITR/107/1997ITAT Punjab & Haryana
10/11/2006

CIT PATIALA vs M/S PIONEER SERVICE STATION RO

ITR/36/1999ITAT Punjab & Haryana
10/11/2006

C.I.T. PATIALA vs M/S DIWAN MAL & SONS,SHIMLA

ITR/12/1998ITAT Punjab & Haryana
10/11/2006

C.I.T vs M/S MODEL LINE COLONISERS

ITR/139/1996ITAT Punjab & Haryana
10/11/2006

COMMNR. OF CENTRAL EXCISE, SURAT vs M/S. ZANDU PHARMACEUTICAL WORKS LTD

C.A. No.-007849-007849 - 2004ITAT SC
10/11/2006

C.I.T. vs M/S SHARAT KUMAR

ITR/16/2002ITAT Punjab & Haryana
9/11/2006

C.I.T vs MR RAVI PAUL

ITR/59/1992ITAT Punjab & Haryana
9/11/2006

M/S DOABA CO-OP SUGAR MILLS N. vs CIT JALANDHAR

ITR/109/1998ITAT Punjab & Haryana
9/11/2006

COMMISSIONER OF INCOME TAX JDR vs M/S KUMAR AND COMPANY

ITR/4/2004ITAT Punjab & Haryana
9/11/2006

C.I.T LDH vs GURU NANAK MERCANTILE

ITR/51/1992ITAT Punjab & Haryana
9/11/2006

COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S LAXMI SPINNERS LUDHIANA

ITR/5/2003ITAT Punjab & Haryana
9/11/2006

CI.T vs M/S BS KOHLI

ITR/132/1996ITAT Punjab & Haryana
9/11/2006

RAJ PAUL DUGGAL LIC ,KHANNA vs CIT LUDHIANA

ITR/177/1998ITAT Punjab & Haryana
9/11/2006

THE C.I.T. PATIALA vs RAJ STEEL ROLLING MILLS

ITR/314/1995ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

8/11/2006

THE CIT vs M/S SPEEDWAY RUBBER FACTORY

ITR/240/1995ITAT Punjab & Haryana
8/11/2006

C.I.T. LDH. vs M/S ROCKMAN CYCLE INDS.

ITR/597/1995ITAT Punjab & Haryana
8/11/2006

C.I.T. ASR. vs M/S JIWAN SINGH

ITR/1/1995ITAT Punjab & Haryana
8/11/2006

C.I.T. JDR. vs THE EXECUTIVE OFFICER, M.C. PHAGWARA

ITR/147/1995ITAT Punjab & Haryana
8/11/2006

THE C.I.T vs M/S PUNJAB FINANCIAL CORPN.

ITR/305/1995ITAT Punjab & Haryana
8/11/2006