Recent Judgments

C.I.T. ASR. vs M/S DOABA AUTOMOBILE ASR.

C.I.T. PAIALA vs M/S INDUSTRIAL CABLES(INDIA) LTDE.

CIT, JALANDHAR vs MS. BABBAR AND CO.

C.I.T .LDH. vs M/S AVON CYCLES LTD.

THE C.I.T.JDR. vs M/S SHREE DURGA OIL MILLS.

CIT, JALANDHAR vs M/SB.C.JAIN AND SONS

COMMISSIONER OF INCOME TAX vs M/S ALCHEM INDIA LTD

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T vs M/S SPAN MOTELS PVT.LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. LDH. vs M/S HIND WOOLLEN & HOSIERY MILLS

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

THE COMMISSIONER OF IT-I vs M/S REGIONAL COMPUTER CENTRE

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMR. OF INCOME TAX-I, CHD. vs M/S REGIONAL COMPUTER CENTRE

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

CIT,ROHTAK vs M/S C.R.FOUNDARY,FARIDABAD

COMMISSIONER OF INCOME TAX,LDH vs M/S VARINDER AGRO CHEM

CIT HY. vs M/S SHIV SHANKAR RICE MIILLS G

CIT JALANDHAR vs M/S BHAGWATI RUBBER & CHEMICAL

SOM NATH MAINI vs COMMISSIONER OF INCOME TAX-III,LDH

BALBIR BASTI SC LAND OWNING CO vs CIT AMRITSAR

COMM. OF INCOME TAX vs M/S VARINDER AGRO CHEMICALS LTD. LDH.

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.KERALA AGRO MACHINERY, CORPN LTD

SMT. HARSHILA CHORDIA vs THE INCOME TAX OFFICER

COMMERCIAL TAXES OFFICER, JODHPUR vs M/S. VISHNU METALS

ASHOK BHAN ALTAMAS KABIR DALVEER BHANDARI

COMMISSIONER OF CUSTOMS vs VASANT MAGALAN CHOKSHI

SUDESH NEGI vs COMMISSIONER OF INCOME TAX JALANDHAR

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S BANSAL ABUSHAN BHANDAR, KARNAL

C.I.T. PATIALA vs M/S PUNJAB STATE COOP. SUPPLY & MK.FED.

COMMR. OF INCOME TAX CHD. vs M/S METAL & METALS OF INDIA

C.I.T. PATIALA vs M/S MOUNT SHIVALIK BREWERIES LTD.

ASHOK KUMAR MALIK,DO,LIC LUDHI vs CIT LUDHIANA

CIT vs RITA MECHANICAL WORKS

SHRI ASHOK J. PANDYA vs COMMISSIONER OF INCOME TAX