Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S.PATEL ANILKUMAR BHAGWANDAS vs COMMISSIONER OF INCOME-TAX
ITR/63/1997ITAT Gujarat
CIT, AMRITSAR vs M/S DESH PAL TILAK RAJ
ITR/1/1979ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX, RO vs M/S.AGGARWAL TRADERS, SONEPAT.
ITR/7/2000ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT AMRITSAR NOW CIT PATIALA vs ANJU AHUJA PROP.M/S CHAND COTT
ITR/32/1998ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX vs PUNJAB BEVERAGES PVT.LTD.
ITR/229/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
CIT LUDHIANA vs M/S OSWAL WOOLEN MILLS LTD.LUD
ITR/93/1999ITAT Punjab & Haryana
M/S.SHREE LAXMI DAL & GEN.MILL vs THE C.I.T. PTA.
ITR/181/1999ITAT Punjab & Haryana
M/S JAGIR SINGH BALRAJ KUMAR vs C.I.T.JALANDHAR NOW AMRITSAR
ITR/23/2000ITAT Punjab & Haryana
C.I.T (CENTRAL) LUDHIANA vs SMT.KARTAR KAUR TRUT LUDHIANA
ITR/38/1997ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FINANCE CORP.
ITR/124/1996ITAT Gujarat
SH.T.B MEHTA vs C.I.T PATIALA
ITR/88/1997ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CI.T JLDHR vs SC NAGPAL
ITR/74/1997ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
C.I.T. ROHTAK vs M/S SARDANA CLOTH
ITR/5/1991ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T.AMRITSAR vs M/S GEETU TRADERS ASR.
ITR/49/1992ITAT Punjab & Haryana
CIT PANCHKULA vs HARYANA FINANCIAL COMMISSIONER
ITA/1/2006ITAT Punjab & Haryana
C.I.T RTK vs M/S DABRIWALA STEEL & ENGG.CO.
ITR/47/1993ITAT Punjab & Haryana
C.I.T. HY. ROHTAK vs DR. (MRS.) SUSHILA RATHI
ITR/17/1991ITAT Punjab & Haryana
C.I.T JLDHR vs M/S CINE PAYAL
ITR/48/1997ITAT Punjab & Haryana
C.I.T. PATIALA vs MR. JUSTICE KULDIP SINGH CHANDIGARH
ITR/292/1995ITAT Punjab & Haryana
CIT vs RAMESHWAR LAL
ITR/46/1996ITAT Punjab & Haryana
CI.T ASR vs M/S SARASWATI SALES CORP
ITR/49/1997ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SHRI MANUBHAI M. PATEL
ITR/6/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BARODA CHEMISTS PVT.LTD.
ITR/128/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.SHRENIK MAHENDRABHAI
ITR/131/1996ITAT Gujarat
C,I.T. PATIALA vs M/S PBN. WIRELESS SYSTEM.
ITR/244/1995ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T.PATIALA vs M/S MODEL LINE COLONISERS PVT.LTD.
ITR/57/1991ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S S.I.BRICKS & BUILDERS PVT.LTD.LUD.
ITR/34/1991ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX JDR vs M/S PIONER SPORTS P LTD.
ITR/122/1992ITAT Punjab & Haryana
C.I.T JLDHR vs M/S CINE PAYAL ,JALANDHAR
ITR/17/1993ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX PATIALA vs PUNJAB WIRELESS SYSTEM LTD MOHALI
ITR/386/1995ITAT Punjab & Haryana