Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

C.I.T. JALANDHAR vs M/S ABOHAR OIL & CHEMICALS

ITR/86/1992ITAT Punjab & Haryana
1/11/2006

COMMISSIONER OF INCOME TAX vs APOLLO CONSTRUCTION CO.P.LTD.

ITR/30/1999ITAT Gujarat
1/11/2006

V.G. GANATRA, DEV. OFFICER vs COMMISSIONER OF INCOME TAX

ITR/54/1998ITAT Gujarat
1/11/2006

COMMISSIONER OF INCOME TAX vs CADILA LABORATORIES LIMITED.

ITR/1/2003ITAT Gujarat
1/11/2006

RAJESH KUMAR AND ORS. vs D.C.I.T. AND ORS.

CIVIL APPEAL No. 4633/2006ITAT SC

2 Judges

1/11/2006

RAJESH KUMAR vs D.C.I.T.

C.A. No.-004633-004633 - 2006ITAT SC

S.B. SINHA DALVEER BHANDARI

1/11/2006

HARYANA WAREHOUSING CORPN.,CHA vs CIT, SPL RANGE KARNAL

ITR/63/1998ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

31/10/2006

CIT LUDHIANA vs M/S KWALITY CYCLES P.LTD.LUDHI

ITR/36/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

31/10/2006

S.JASBIR SINGH GILL vs CIT ASR.

ITR/24/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

31/10/2006

S.JASBIR SINGH, vs CIT AMRITSAR

ITR/23/1998ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

31/10/2006

CIT vs VARDHMAN SPINNING & GENERAL MILLS LTD

ITR/119/1997ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

31/10/2006

C.I.T. JALANDHAR vs M/S PRINCE RUBBER IND.

ITR/54/1995ITAT Punjab & Haryana
31/10/2006

CIT LUDHIANA vs M/S GUPTA BRICKS SANDHUANA MOG

ITR/76/1998ITAT Punjab & Haryana
31/10/2006

M/S GNA ENTERPRISES vs C.I.T

ITR/8/1996ITAT Punjab & Haryana
31/10/2006

CIT PATIALA vs JIT SINGH INDER PAL SINGH KURA

ITR/59/1998ITAT Punjab & Haryana
31/10/2006

CIT vs M/S SAQI BROTHERS, LUDHIANA

ITR/70/1998ITAT Punjab & Haryana
31/10/2006

COMMISSIONER, CENTRAL EXCISE & CUSTOMS, MUMBAI AND ORS. vs M/S. I.T.C. LTD. AND ORS.

CIVIL APPEAL No. 1669/2005ITAT SC

2 Judges

31/10/2006

M/S CRAFT INTERIORS PVT. LTD. vs COMMR.OFCENTRAL EXCISE,BANGALORE

C.A. No.-005823-005832 - 2005ITAT SC
31/10/2006

COMMNR.CENTRAL EXCISE&CUSTOMS,MUMBAI&ORS vs M/S. I.T.C. LTD

C.A. No.-001669-001679 - 2005ITAT SC
31/10/2006

C.I.T RTK vs M/S MARKANDA VANSAPATI MILLS

ITR/51/1990ITAT Punjab & Haryana
30/10/2006

THE COMMISSIONER OF INCOME TAX,JALANDHAR vs M/S KULWANT SINGH & CO.

ITC/133/1994ITAT Punjab & Haryana
30/10/2006

C.I.T RTK vs M/S PORRITS SPENCER (ASIA) LTD.

ITR/15/1990ITAT Punjab & Haryana
30/10/2006

C.I.T RTK vs VARINDER NATH

ITR/58/1991ITAT Punjab & Haryana
30/10/2006

THE COMMR. OF INCOME TAX JALANDHAR vs JASWANT SINGH JUNEJA

ITA/437/2006ITAT Punjab & Haryana
30/10/2006

C.I.T. vs M/S DEVA SINGH SHAM SINGH

ITR/564/1995ITAT Punjab & Haryana
30/10/2006

CIT LUDHIANA vs M/S SHAKTI SPINNERS P.LTD.LUDH

ITR/80/1999ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

28/10/2006

CIT LUDHIANA vs M/S JOLY HOSIERY FACTORTY P.LT

ITR/175/1998ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

28/10/2006

CIT LUDHIANA vs BHASKAR CERAMICS P.LTD.

ITR/149/1998ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

28/10/2006

CIT LUDHIANA vs M/S MUNISHA CYCLES P.LTD.

ITR/147/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

28/10/2006

CIT LUDHIANA vs M/S RAJA SYNTHETIC P.LTD.

ITR/146/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

28/10/2006