Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

THE COMMISSIONER OF I-TAX vs M/S.K.E.C.INTERNATIONAL LTD.

ITA/59/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMMISSIONER OF INCOME TAX vs ARVIND N. CHOKSEY

ITA/54/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE C.I.T.,NASHIK vs SMT.VIJAYA V.KAVEKAR

ITA/158/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE C.I.T.NASHIK vs SMT.VIJAYA V.KAVEKAR

ITA/157/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE C.I.T,NASHIK vs SMT.VIJAYA V.KAVEKAR

ITA/155/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE C.I.T.,NASHIK vs SMT.VIJAYA V.KAVEKAR

ITA/154/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMMISSIONER OF I-TAX MUMBAI CITY-V, MUMBAI vs M/S.GREAVES LTD.

ITA/152/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMMISSIONER OF I-TAX MUMBAI CITY-V, MUMBAI vs M/S.GREAVES LTD.

ITA/151/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/120/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/119/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/118/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/117/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/116/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

THE COMM. OF INCOME TAX vs BANK OF AMERICA NT and SA

ITA/115/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

6/3/2007

COMMISSIONER OF I.T.,PATIALA vs M/S GOYAL ELECTRIC STORES(P) L

ITR/90/1998ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

6/3/2007

COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE INDUSTRIAL DEV. CORP.

ITA/592/2006ITAT Punjab & Haryana
6/3/2007

THE COMMISSIOENR OF INCOME TAX vs N. NAYAN KUMAR and CO.

ITA/58/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs N. NAYAN KUMAR and CO.

ITA/57/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs TATA PROJECTS LTD

ITA/56/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs N. NAYAN KUMAR and CO.

ITA/53/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs GAJRA GEARS LTD

ITA/52/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs FRANCO INDIAN PHARMACEUTICALS LTD

ITA/51/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMMISSIONER OF INCOME TAX vs FRANCO INDIAN PHARMACEUTICALS LTD

ITA/50/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMM. OF INCOME TAX vs OMPRAKASH V. DUJODWALA (HUF)

ITA/46/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMM. OF INCOME TAX vs OMPRAKASH R. DUJODWALA

ITA/45/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMM. OF INCOME TAX vs RAMGOPAL G. DUJODWALA(HUF

ITA/113/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

THE COMM OF INCOME TAX vs KAMALKUMAR R. DUJODWALA (HUF)

ITA/111/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/3/2007

C.I.T.PATIALA vs M/S GURU NANAKCONSTN.CO.MALERKOTLA.

ITR/171/1989ITAT Punjab & Haryana
1/3/2007

M/S. MIL INDIA LTD. vs COMMISSIONER OF CENTRAL EXCISE, NOIDA

C.A. No.-006988-006988 - 2005ITAT SC
1/3/2007

CARTINI INDIA LTD. (FORMERLY, GODREJ APPLIANCES LTD.) MUMBAI vs ASSTT. COMMISSIONER OF INCOME - TAX - 10 (2), MUMBAI AND 2 ORS.

WP/3149/2006ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

28/2/2007