Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INTREST TAX vs M/S G.E.CAPITAL TRANSPORATION
ITA - 1274 / 2006ITAT Delhi
C.I.T JDR vs M/S SHANKAR RUBBER
ITR/50/1993ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
CI.T vs HRY. LAND RECLAMATION DEVELOPMENT
ITR/152/1996ITAT Punjab & Haryana
CI.T HRY. RTK vs M/S HRY. LAND RECLAMATION & DEV. LTD.
ITR/112/1997ITAT Punjab & Haryana
C.I.T.AMRITSAR vs M/S AMRIK SINGH SURINDER SINGH ASR.
ITR/174/1989ITAT Punjab & Haryana
AMAN SHIV MANDIR TRUST vs COMMR. OF INCOME TAX, CHD.
ITA/346/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DEL vs M/S MAX INDIA LTD.
ITA/1174/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
AHLUWALIA CONSTRACTS I LTD. vs JT.COMMISSIONER OF INCOME TAX
ITA/165/2007ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX vs SANJEEV AGGARWAL
ITA/55/2004ITAT Punjab & Haryana
COMMR.OF INCOME TAX-I, CHD. vs M/S METAL PRODUCTS OF INDIA
ITA/553/2006ITAT Punjab & Haryana
NEW KAILASH COTTON FACTORY vs ASSESSING OFFICER, WARD-1, MANSA
ITA/510/2006ITAT Punjab & Haryana
COMMR. OF INCOME TAX LDH. vs MARKET COMMITTEE NEW GRAIN MARKET JALAND
ITA/472/2006ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
A.S. SASTRY vs CHIEF COMMNR. OF INCOME TAX
C.A. No.-001527-001527 - 2007ITAT SC
COMMNR. OF CENTRAL EXCISE, MADRAS vs M/S. HOME ASHOK LEYLAND LTD
C.A. No.-008607-008607 - 2001ITAT SC
M/S. STERLITE INDUSTRIES(INDIA) LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI
C.A. No.-000151-000151 - 2002ITAT SC
M/S AMRIT AGRO INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD
C.A. No.-008595-008596 - 2001ITAT SC
COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S HARNAM SINGH DARSHAN SINGH
ITA/48/2003ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX vs M/S MALIBU ESTATE
ITA/65/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
THE C.I.T.JALANDHAR vs M/S SUKHJIT STARCH & CHEMI.LTD.
ITR/92/1989ITAT Punjab & Haryana
C.I.T.JALANDHAR vs M/S R.V.STEELS ROLLING MILLS. JAITU
ITR/71/1990ITAT Punjab & Haryana
M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE, U.P
C.A. No.-008739-008741 - 2001ITAT SC
COMMISSIONER OF INCOME TAX DEL vs ANIL KUMAR
ITA/875/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
C.I.T.PATIALA vs M/S PUNJAB FINICIAL CORPN.
ITR/113/1990ITAT Punjab & Haryana
C.I.T LUDHIANA vs PANKAJ MUNJAL
ITR/63/1994ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S REEBOK INDIA COMPANY
ITA/914/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.
ITA/1234/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL
CIVIL APPEAL No. 1204/2007ITAT SC
2 Judges
COMMNR. OF SALES TAX, ORISSA vs CROWN RE-ROLLER (P) LTD.
C.A. No.-001215-001215 - 2007ITAT SC
S.B. SINHA MARKANDEY KATJU
COMMNR. OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL
C.A. No.-001204-001204 - 2007ITAT SC
THE COMM. OF INCOME TAX vs REDIFFUSION ADVERTISING P LTD
ITA/88/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR
