Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/416/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/415/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/419/2008ITAT Gujarat
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUTPA & SONS HUF

ITA - 357 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF

ITA - 358 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DELHI vs B.D.GUPTA & SONS HUF

ITA - 354 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF

ITA - 404 / 2007ITAT Delhi
11/9/2008

C.I.T vs GOYAL M.G.GASES PRIVATE LTD

ITA/1038/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

10/9/2008

C.I.T vs GOYAL M.G.GASES PRIVATE LTD

ITA - 1038 / 2008ITAT Delhi
10/9/2008

C.I.T vs URMILA LOHIA

ITA - 1036 / 2008ITAT Delhi
9/9/2008

C.I.T vs AGRICULTURAL PRODUCE MARKETING COMMITTEE

ITA - 1035 / 2008ITAT Delhi
9/9/2008

COMMISSIONER OF INCOME TAX vs M/S HIGHWAY CYCLES IND. LTD.

ITA/402/2008ITAT Punjab & Haryana
9/9/2008

SAT NARAIN vs C I T

ITA/484/2007ITAT Punjab & Haryana
9/9/2008

M/S PATRAM LEASE HOLDERS vs C I T

ITA/96/2007ITAT Punjab & Haryana
9/9/2008

AVTAR SINGH vs COMMISSIONER OF INCOME TAX AND ANR.

ITA/145/2007ITAT Punjab & Haryana
9/9/2008

MAHENDRA D. JAIN vs THE INCOME TAX OFFICER, WARD 9(7), MUMBAI and ORS

ITXA/5/2001ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA

8/9/2008

PATEL CHEMICALS WORKS vs ASSESSING OFFICER

TAXAP/772/1999ITAT Gujarat
8/9/2008

COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. ISHAAN RESEARCH LAB. (P) LTD

C.A. No.-007357-007372 - 2001ITAT SC
8/9/2008

C.I.T vs DIAMOND PRODUCTS LTD

ITA - 1004 / 2008ITAT Delhi
8/9/2008

RAVINDER PAL MEHRA vs C I T

ITA/407/2007ITAT Punjab & Haryana
5/9/2008

THE COMMISSIONER OF INCOME TAX XVI vs SHRI S.DHANBAL

ITA - 1228 / 2007ITAT Delhi
5/9/2008

COMMISSIONER OF INCOME TAX vs INDIAN VISIT.COM P.LTD.

ITA - 1011 / 2008ITAT Delhi
5/9/2008

C.I.T vs GILLETTE DIVERSIFIED OPERATIONS PVT LTD

ITA - 1022 / 2008ITAT Delhi
4/9/2008

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. MODERN ENGINEERS CONSTRUCTION COOPERTIVE SOCIETY LTD.

CIVIL APPEAL No. 5497/2008ITAT SC

2 Judges

4/9/2008

COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENG.CONSTRN.CO-OP.STY.LTD

C.A. No.-005497-005497 - 2008ITAT SC
4/9/2008

M/S MYSODET (P) LTD. vs COMMR.OF INCOME TAX,BANGALORE

C.A. No.-005475-005475 - 2008ITAT SC
3/9/2008

CAMLIN LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

C.A. No.-004507-004508 - 2002ITAT SC
3/9/2008

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

TAXAP/602/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

2/9/2008

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

TAXAP/601/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

2/9/2008

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

TAXAP/600/2008ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

2/9/2008