Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs M/S. STANFORD TRADING COMPANY PVT LTD

ITXA/6496/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs M/S. PHONEIX SHARES AND STOCK BROKERS P LSTD

ITXA/6491/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs M/S. PHONEIX SHARES AND STOCK BROKERS P LTD

ITXA/6490/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONSER OF INCOME TAX- 4 MUMBAI vs M/S.PAS SECURITIES P LTD

ITXA/6396/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISIONER OF INCOME TAX-2, MUMBAI. vs ANAND RATHI SECURITIES PVT. LTD., MUMBAI.

ITXA/6374/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs PRABHUDAS LILADHAR P LTD

ITXA/6323/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs CITIGROUND GLOBLE MARKES INDIA P LTD

ITXA/6322/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 MUMBAI vs AMU SHARES AND SECURITIES LTD

ITXA/6315/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs M/S. G. DAS CAPITAL MARKETS P LTD

ITXA/6314/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI vs M/S. BAKLIWAL SECURITIES PVT LTD.,

ITXA/601/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI vs BHAVIK RAJESH KHANDAR SHAR3E AND STOCK BROKERS PVT. LTD., MUMBAI

ITXA/599/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S R.R.CHOKHANI STOCK BROKERS PVT. LTD. , MUMBAI

ITXA/597/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S BRIJMOHAN SAGARMAL CAPITAL SERVICES PVT. LTD., MUMBAI

ITXA/594/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 , MUMBAI vs M/S. UNIQUE STOCKBRO PVT. LTD.

ITXA/590/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI vs M/S. BAKLIWAL FINANCIAL SERVICES (I) PVT LTD., MUMBAI

ITXA/588/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI. vs M/S. BAKLIWAL FINANCIAL SERVICES (i) PVT. LTD., MUMBAI.

ITXA/587/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - MUMBAI CITY -V, MUMBAI vs M/S. SSJ FINANC AND SECURITIES P. LTD MUMBAI

ITXA/58/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4 MUMBAI vs M/S. WALLFORT FINANCIAL SERVICES LIMITED

ITXA/544/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4 MUMBAI vs MALINI SANGHVI SECURITIES PVT. LTD

ITXA/5404/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI vs LARK CONSULTANCY PVT. LTD

ITXA/5325/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4 MUMBAI vs AMU SHARES AND SECURITIES LTD

ITXA/5264/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-CENTRAL III MUMBAI vs LARK CONSULTANCY PVT LTD

ITXA/5218/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- CENTRAL III MUMBAI vs LARK CONSULTANCY PVT LTD.

ITXA/5217/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- CENTRAL III MUMBAI vs LARK CONSULSTANCY PVT LTD

ITXA/5216/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs D.J. SHAH SECURIOTIES PVT LTD

ITXA/5213/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 MUMBAI vs M/S. GUPTA EQUITIES P LTD

ITXA/5212/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOMETAX 4 MUMBAI vs M/S. . DMANI SECURTIES PVT LTD

ITXA/5211/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX, CENTRAL IV, MUMBAI vs M/S BANG EQUITY BROKING P. LTD., MUMBAI

ITXA/5209/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 MUMBAI vs M/S PAS SECURITIES PRIVATE LIMITED

ITXA/496/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME-TAX-4 vs K. DAMANI SECURITIES PVT LTD

ITXA/430/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009