Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

THE COMMISSIONER OF INCOME TAX, COCHIN vs SHRI. K.A.JOSEPH, KURIKAYIL(H),VYTTILA,

ITA/1516/2009ITAT Kerala
16/9/2009

AMRIT LAL JINDAL AND SONS vs WEALTH TAX OFFICER, SUNAM

WTA/12/2009ITAT Punjab & Haryana
15/9/2009

M/S. BHASKAR & CO. vs THE COMMISSIONER OF INCOME-TAX.

ITA/454/2009ITAT Kerala
15/9/2009

COMMISSIONER OF INCOME TAX vs M/S PORRITTS & SPENCER

ITA/538/2006ITAT Punjab & Haryana
15/9/2009

THE COMMISIONER OF INCOME TAX FARIDABAD vs M/S PORRITS & SPENCER A.LTD.

ITA/423/2005ITAT Punjab & Haryana
15/9/2009

C I T vs M/S PORRITTS AND SPENCER LTD.

ITA/44/2009ITAT Punjab & Haryana
15/9/2009

THE COMMISSIONER OF INCOME TAX III vs SUN RIDER INDIA P.LTD.

ITA - 651 / 2009ITAT Delhi
15/9/2009

SHARDADEVI P.JHUNJHUNWALAand ORS. vs COMMISSIONER OF INCOME TAX,BOMBAY CITY-VIII, BOMBAY and ORS.

WP/428/1996ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE D.G. KARNIK

14/9/2009

CIT PATIALA vs M/S PUNJAB TRACTOR LTD.MOHALI

ITR/85/1998ITAT Punjab & Haryana
14/9/2009

ANURENA TRISTAR vs I.T.O

ITA/256/2009ITAT Delhi
14/9/2009

INCOME TAX OFFICER vs M/S GOPAL RICE MILL

TAXC/38/2008ITAT Chhattisgarh
13/9/2009

the commissioner of income-tax-4,mum vs shilpa stock bocker private limited,mum

ITXA/883/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI. vs AMU SHARES AND SECURITIES LTD.,MUMBAI.

ITXA/958/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

the commissioner of income-tax-4,mum vs kjmc capital market services ltd

ITXA/920/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THECOMMISSIONER OF INCOME TAX-4. vs M/S. RAMESH S. DAMANI FINANCE P.LTD.,

ITXA/889/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4. vs M/S.RAMESH S DAMANI FINANCE P. LTD.,

ITXA/888/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4. vs M/S. RAMESH S. DAMANI FINANCE P.LTD., MUMBAI.

ITXA/886/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

the commissioner of income-tax-4,mum vs shilpa stock broker private limiated

ITXA/882/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S R.R.CHOKHANI STOCK BROKERS PVT. LTD. , MUMBAI

ITXA/777/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S R.R.CHOKHANI STOCK BROKERS PVT. LTD. , MUMBAI

ITXA/776/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S R.R.CHOKHANI STOCK BROKERS PVT. LTD. , MUMBAI

ITXA/769/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX 4 MUMBAI vs M/S. PAS SECURITIES PT LTD

ITXA/756/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4, MUMBAI vs M/S. D. J. SHAH SECURITIES PVT. LTD, MUMBAI

ITXA/742/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX, MUMBAI vs M/S SHIVNARAYAN NEMANI SHARE AND STOCK BROKERS PVT.LTD.

ITXA/739/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOE TAX, MUMBAI vs M/S. SHIVNARAYAN NEMANI SHARE AND STOCK BROKERS PVT. LTD.

ITXA/718/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX 4 MUMBAI vs INNDIA BROKING LTD

ITXA/6761/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX 4 MUMBAI vs BHAVIK RAJESH KHANDAR SHARE

ITXA/6760/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 , MUMBAI vs M/S. OHM STOCK BROKERS P. LTD

ITXA/6755/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4 MUMBAI vs DYNAMIC STOCK BROKERS (I) PT LTD

ITXA/6719/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSION ER OF INCOME TAX-4 MUMBAI vs M/S. JHUNJHUNWALA STOCK BROKERS PVT. LTD

ITXA/6718/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009