Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

THE COMMISSIONER OF INCOME TAX vs M/S.S.M.V FIRM KOLLAM

ITA/29/2009ITAT Kerala
6/10/2009

THE COMMISSIONER OF INCOME TAX II vs MODI RUBBER LTD.

ITA - 946 / 2009ITAT Delhi
5/10/2009

C.I.T.PATIALA vs M/S RAI BAHADUR KNITTING WORKS

ITR/300/1995ITAT Punjab & Haryana
5/10/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA/369/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

25/9/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA - 365 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA - 368 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX DEL vs ERICSSION COMMUNICATIONS P.LTD

ITA - 843 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs ERICSSION COMMUNICATIONS P.LTD

ITA - 714 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA - 364 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs ERICSSON INDIA P.LTD.

ITA - 733 / 2008ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX DEL vs JAGATJIT INDUSTRIES LTD.

ITA - 370 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX DELHI IV vs ERICSSON COMMUNICATION LTD.

ITA - 696 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX, Delhi-XI, New Delhi vs STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE)

ITA-1409/2008ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA-369/2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX DELHI XI vs STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE)

ITA - 1409 / 2008ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD.

ITA - 369 / 2007ITAT Delhi
25/9/2009

COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGIES P.LTD.

ITA - 914 / 2009ITAT Delhi
24/9/2009

COMMISSIONER OF INCOME TAX vs EASTERN MEDIKIT LTD.

ITA - 921 / 2009ITAT Delhi
23/9/2009

THE COMMISSIONER OF INCOME TAX JALANDHAR vs SMT. PARMATMA KAUR

ITA/180/2009ITAT Punjab & Haryana
23/9/2009

DALHOUSIE PUBLIC SCHOOL EDUCATIONAL SOCIETY vs CHIEF COMMISSIONER OF INCOME TAX AND ANR.

CWP/12072/2009ITAT Punjab & Haryana
22/9/2009

THE COMMISSIONER OF INCOME TAX vs NIIT LTD.

ITA - 1107 / 2008ITAT Delhi
22/9/2009

INDO RAMA SYNTHETICS (I) LTD. vs COMMISSIONER OF INCOMET AX

ITA - 851 / 2009ITAT Delhi
22/9/2009

COMMISSIONER OF INCOME TAX vs N I I T Ltd

ITA/1107/2008ITAT Delhi
22/9/2009

COMMISSIONER OF INCOME TAX vs M/S CREATIVE DYEING & PRINTING PVT. LTD

ITA/250/2009ITAT Delhi
22/9/2009

INDO RAMA SYNTHETICS (I) LTD vs COMMISSIONER OF INCOME TAX

ITA/851/2009ITAT Delhi
22/9/2009

THE COMMISSIONER OF INCOME TAX DELHI V vs PNB ASSETS MANAGEMENT CO.

ITA - 860 / 2009ITAT Delhi
18/9/2009

THE COMMISSNR OF INCOME TAX,TRIVANDRUM vs SHRI.B.SIVAPRASAD CHITHRA BHAVAN,

ITA/1612/2009ITAT Kerala
18/9/2009

COMMISSIONER OF INCOME TAX vs GOURDIN HERBALS INDIA LTD.

ITA - 665 / 2009ITAT Delhi
17/9/2009

TAX COMMISSIONER OF INCOME-TAX, TVPM vs DR.V.K.JAYAKUMAR, ANCHAL

ITA/1577/2009ITAT Kerala
17/9/2009

COMMISSIONER OF INCOME TAX vs TURAG MARKETING PVT LTD

ITA - 844 / 2009ITAT Delhi
16/9/2009