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COMMISSIONER OF INCOME TAX DEL vs JAGATJIT INDUSTRIES LTD. | BharatTax

Home/COMMISSIONER OF INCOME TAX DEL vs. JAGATJIT INDUSTRIES LTD.

COMMISSIONER OF INCOME TAX DEL vs. JAGATJIT INDUSTRIES LTD.

ITA - 370 / 2007HC Delhi25 September 200911 pages

For Petitioner: MR.R.D.JOLLY

No AI summary yet for this case.

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB

2009:DHC:13376-DB