COMMISSIONER OF INCOME TAX vs. TEI TECHNOLOGIES P.LTD.
ITA - 914 / 2009HC Delhi24 September 20091 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 24.09.2009 1# Present: Ms. P.L. Bansal, Adv. for the appellant. . + ITA No. 914/2009 . . Identical appeal of the appellant being ITA No.909/2007 against the same assessee in respect of Assessment Year 2001-02 was dismissed by this Court vide orders dated 19.02.2008. Following the aforesaid decision, this appeal is also dismissed. . A.K. SIKRI, J. . . . VALMIKI J. MEHTA, J. September 24, 2009 pmc . .
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